High Courts02 May 2011
Ramesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0248
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,032 of 1,570
High Courts02 May 2011
Rajesh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0247
High Courts02 May 2011
Balbir Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0245
High Courts02 May 2011
Paras Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0244
High Courts02 May 2011
Bhagwan Dass and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0213
High Courts02 May 2011Dismissed
State of Himachal Pradesh Vs Dharam Chand and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts02 May 2011Dismissed
Rekha Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0166
High Courts02 May 2011Dismissed
State of H.P. Vs Dharam Singh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts02 May 2011Dismissed
Prem Lal Vs Shri Kant Baldi and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0130
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16
High Courts02 May 2011Dismissed
Vidya Sagar Sood Vs Hir Singh Lal and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0127
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Transfer of Land (Regulation) Act, 1968 — Section 5, 7
High Courts02 May 2011Dismissed
State of H.P. Vs Ram Kumar
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1)
High Courts02 May 2011Dismissed
State of H.P. Vs Arbind Kumar and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 341, 354, 376
High Courts02 May 2011Dismissed
State of H.P. Vs Harish Kumar
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 342, 380, 457
High Courts02 May 2011Dismissed
The State of H.P. Vs Yash Pal
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313 , 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts02 May 2011
State of Himachal Pradesh Vs Dr. Nitin Sethi
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0113
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts02 May 2011Dismissed
State of Himachal Pradesh Vs Diwan Chand and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts02 May 2011
Smt. Munni Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0084
High Courts02 May 2011Dismissed
Balam Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0079
Constitution of India, 1950 — Article 14, 16Himachal Pradesh Consumer Protection Rules, 1988 — Rule 7
High Courts02 May 2011Dismissed
State of Himachal Pradesh Vs Ramesh Kumar and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts02 May 2011Dismissed
State of Himachal Pradesh Vs Nathu Singh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 173Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 18, 20