High Courts04 May 2011
Karunendra Singh Vs Brijendra Singh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0089
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,030 of 1,570
High Courts04 May 2011Dismissed
State of H.P. Vs Munish Bansal and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 196Penal Code, 1860 (IPC) — Section 307, 323, 34, 364
High Courts04 May 2011
Tripta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0047
High Courts04 May 2011
Manohar Lal and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0046
Constitution of India, 1950 — Article 14, 39Government of Himachal Pradesh (Allocation) Rules, 1971 — Rule 34, 9
High Courts04 May 2011
Jarnail Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0032
High Courts04 May 2011Allowed
Nand Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts04 May 2011Dismissed
Ganga Devi and Another Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0028
High Courts03 May 2011
Dhani Ram Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0268
High Courts03 May 2011
Tara Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0260
High Courts03 May 2011
Jagar Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0259
High Courts03 May 2011
Hem Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0257
High Courts03 May 2011
Poonam Kumari Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0246
High Courts03 May 2011
Ranjeet Singh Verma Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0233
High Courts03 May 2011
State of H.P. Vs Ashwani Kumar and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2, 21, 42
High Courts03 May 2011Dismissed
Alark Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 380
High Courts03 May 2011Dismissed
Atma Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts03 May 2011Dismissed
Thakur Dass and Others Vs Tulsi Devi
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0181
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 126
High Courts03 May 2011Dismissed
State of H.P. Vs Shyam Lal
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 511
High Courts03 May 2011Dismissed
Vachan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0177
High Courts03 May 2011Dismissed
Oriental Insurance Company Ltd. Vs Smt. Prem Lata and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0176
Motor Vehicles Act, 1988 — Section 163(A)