COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 1,031 of 1,570

High Courts03 May 2011Dismissed

Moti Ram Vs Uttam Sucrotech (P) Ltd.

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0175

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Limitation Act, 1963 — Article 54Transfer of Property Act, 1882 — Section 53A

High Courts03 May 2011

Sanjeev Kumar Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0169

High Courts03 May 2011Dismissed

State of H.P. Vs Dharam Singh and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0162

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)

High Courts03 May 2011Allowed

Ajit Kumar and Another Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0158

High Courts03 May 2011

State of Himachal Pradesh Vs Sudershan Kumar and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0157

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 120B, 218, 409, 420Prevention of Corruption Act, 1988 — Section 13(2)

High Courts03 May 2011Dismissed

State of H.P. Vs Pawan Kumar

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts03 May 2011

Gurcharan Singh Vs The Senior Executive Engineer, HPSEB

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0140

Industrial Disputes Act, 1947 — Section 25F

High Courts03 May 2011Dismissed

The State of H.P Vs Pradeep Kumar alias Deepu

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2, 21

High Courts03 May 2011Dismissed

The State of H.P. Vs Avtar Chand alias Tara

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0121

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2, 21

High Courts03 May 2011

Sh. Amar Nath Vs Gurpal Singh

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0109

Guardians and Wards Act, 1890 — Section 7Hindu Minority and Guardianship Act, 1956 — Section 13

High Courts03 May 2011Dismissed

Nazakat Ali Hashmi Vs Bhagwati Devi and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0094

Motor Vehicles Act, 1988 — Section 173

High Courts03 May 2011Dismissed

Ruchika Sharma Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0078

High Courts03 May 2011Dismissed

Santosh Kumari Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0077

High Courts03 May 2011

Nagesh Vs HPSEBL and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0057

High Courts03 May 2011

Nandika Sharma Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0052

High Courts03 May 2011Dismissed

Mollana Abdul Subhan Khan Vs H.P. Wakf Board

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0033

Constitution of India, 1950 — Article 227

High Courts02 May 2011Dismissed

Surjeet Gupta and Another Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 3 ShimLC 163

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Factories Act, 1948 — Section 92

High Courts02 May 2011

Kumari Nisha Sharma Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0267

High Courts02 May 2011

Virender Thakur Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0250

High Courts02 May 2011

Damyanti Devi Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0249