High Courts05 May 2011Dismissed
State of H.P. Vs Damodar Dass
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,028 of 1,570
High Courts05 May 2011Dismissed
Ratti Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0050
High Courts05 May 2011Dismissed
State of Himachal Pradesh Vs Mehaboob Ali and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 May 2011
Raghubir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0045
High Courts05 May 2011Allowed
District Collector Vs Dharam Singh
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0043
Evidence Act, 1872 — Section 68
High Courts05 May 2011Dismissed
Vijay Kumar and Others Vs Ram Saroop and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0041
Civil Procedure Code, 1908 (CPC) — Section 47Himachal Pradesh Land Revenue Act, 1954 — Section 171
High Courts05 May 2011Dismissed
Rattani Devi Vs Manohar Singh and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0040
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 May 2011Dismissed
Sanjay Kumar Vs Ved Prakash and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0039
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts05 May 2011Allowed
P.L. Gupta Vs H.P.S.E.B and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0026
High Courts05 May 2011Dismissed
Sudesh Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0019
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts05 May 2011Dismissed
Surjit Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0018
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts05 May 2011Dismissed
Tilak Raj Vs Himachal Pradesh State Forest Corporation and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0015
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts05 May 2011
Urmil Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0013
High Courts05 May 2011
Om Parkash Dhania Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0012
Constitution of India, 1950 — Article 14, 16
High Courts05 May 2011Allowed
Brij Lal and Others Vs Rai Sahib Puran Mall Trust Dharamshala, Shimla and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 577
Constitution of India, 1950 — Article 136, 227Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Punjab Urban Rent Restriction Act, 1941 — Section 13
High Courts04 May 2011
Sansar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0258
High Courts04 May 2011
Narinder Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0256
High Courts04 May 2011
Veena Devi and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0255
High Courts04 May 2011
Rajinder Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0254
High Courts04 May 2011
Raj Bhagti and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0253