High Courts05 May 2011
Kusum Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0242
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,027 of 1,570
High Courts05 May 2011
Parwati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0241
High Courts05 May 2011
Ajay Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0221
High Courts05 May 2011
Malka Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0220
High Courts05 May 2011
Shanta Chandel Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0219
High Courts05 May 2011
Anju Devi and Others Vs Central Institute of Buddhist Studies and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0201
High Courts05 May 2011
Yog Raj and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0182
High Courts05 May 2011Dismissed
Sant Ram Vs Deep Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0172
Court Fees Act, 1870 — Section 7
High Courts05 May 2011
Reshma Kapoor Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0167
High Courts05 May 2011Dismissed
Partap Chand Vs Moti Lal and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0149
High Courts05 May 2011
Panno Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0143
High Courts05 May 2011Allowed
Om Prakash Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0134
Himachal Pradesh Co-operative Societies Rules, 1971 — Rule 56(3)
High Courts05 May 2011Allowed
Manohar Lal Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0131
Constitution of India, 1950 — Article 14, 16
High Courts05 May 2011Allowed
Krishan Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0107
Punjab Police Rules, 1934 — Rule 16.2
High Courts05 May 2011
Baldev Chand Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0104
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts05 May 2011
Miss Kiran Kumari Vs New Jayanti Bus Service and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 502
High Courts05 May 2011Dismissed
Tara Singh and Another Vs Ravi Dutt and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0097
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts05 May 2011Dismissed
Sukh Ram Vs Khushi Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0087
High Courts05 May 2011Dismissed
Harbans Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0075
High Courts05 May 2011Dismissed
State of H.P. Vs Kuldeep Singh and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 498A