High Courts09 May 2011
Surjit Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0192
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,025 of 1,570
High Courts09 May 2011Dismissed
Chamaru Ram Vs Nant Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 500
High Courts09 May 2011
Rekha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0184
High Courts09 May 2011Dismissed
Dalip Singh and Others Vs Smt. Tulsan Devi and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0164
High Courts09 May 2011Dismissed
New India Assurance Company Limited Vs Meera Devi and Others
High Court Of Himachal Pradesh · (2011) ACJ 2296
High Courts09 May 2011
H.P. Housing Board and Urban Development Authority Vs B.D. Pathak
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0096
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts09 May 2011Allowed
New India Assurance Company Vs Tika Ram and Others
High Court Of Himachal Pradesh · (2012) 2 RCR(Civil) 245
Central Motor Vehicles Rules, 1989 — Rule 16Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 10, 18, 2(10), 2(21), 2(27)
High Courts09 May 2011Dismissed
Kashmir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts09 May 2011Dismissed
Ranvir Singh and Others Vs Parduman Singh
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0042
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 151
High Courts09 May 2011
Vinod Karnal Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0038
Arbitration and Conciliation Act, 1996 — Section 31, 31(5), 34, 34(3), 36
High Courts07 May 2011
S.L. Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0261
High Courts07 May 2011
Balbir Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0239
High Courts07 May 2011
Rattan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0237
High Courts07 May 2011
Inder Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0236
High Courts07 May 2011
Ramesh Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0199
High Courts07 May 2011
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0198
High Courts07 May 2011
Ashish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0197
High Courts07 May 2011
Deepak Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0196
High Courts07 May 2011
Rakesh Kumar and Others Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0150
Land Acquisition Act, 2003 — Section 17(4), 4, 6, 7
High Courts07 May 2011
Smt. Kamlesh kumari Vs Shri Vinod Kumar
High Court Of Himachal Pradesh · (2011) 3 DMC 673 : (2011) 2 ShimLC 307
Hindu Marriage Act, 1955 — Section 13, 13(1)Penal Code, 1860 (IPC) — Section 302, 498(A)