High Courts10 May 2011
Kumari Hasnu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0264
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,024 of 1,570
High Courts10 May 2011Dismissed
State of H.P. Vs Piare Lal and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 147, 149, 436, 506
High Courts10 May 2011
Dinesh Chander Sharma Vs S.S. Chambyal and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0224
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 151, 319, 399Penal Code, 1860 (IPC) — Section 109, 30, 332, 353, 466
High Courts10 May 2011
Hira Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0186
High Courts10 May 2011
Piar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0185
High Courts10 May 2011Dismissed
Daulat Ram and Others Vs Devi Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0174
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136, 226
High Courts10 May 2011Dismissed
State of H.P. Vs Jitender Singh
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts10 May 2011Dismissed
Surinder Kumar Chaudhary Vs H.P.F.C. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0146
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151State Financial Corporations Act, 1951 — Section 32G
High Courts10 May 2011
Ram Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0141
High Courts10 May 2011
Gian Chand and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0129
High Courts10 May 2011
Devi Ram Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0124
Constitution of India, 1950 — Article 227
High Courts10 May 2011
Bhim Bahadur and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 202, 302, 34, 392, 414
High Courts10 May 2011Dismissed
State of Himachal Pradesh Vs J.S. Parihar and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Himachal Pradesh P.S.C. Act, 1983 — Section 25, 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 467, 468
High Courts10 May 2011Dismissed
Budhi Ram Vs Sunita Devi and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0102
High Courts10 May 2011Dismissed
State of H.P. Vs Parveen Kumar
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 380, 457
High Courts10 May 2011
Narottam Ram Thakur Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0055
High Courts10 May 2011Dismissed
The State of H.P Vs Ashwani Kumar
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts10 May 2011
Sukh Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0023
High Courts10 May 2011
Gopi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0021
High Courts09 May 2011
Ankush Kumar Vs HP State Forest Department and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0266