High Courts26 Apr 2011Allowed
Dr. B.B. Bhardwaj Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0167
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,038 of 1,570
High Courts26 Apr 2011Allowed
Dr. K.B.L. Srivastava Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0166
High Courts26 Apr 2011
Manoj Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0165
High Courts26 Apr 2011Dismissed
Jagdish Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0106
Penal Code, 1860 (IPC) — Section 302
High Courts26 Apr 2011Allowed
Dr. Promila Vaidya Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0100
High Courts26 Apr 2011Dismissed
Pankeshwar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0098
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts26 Apr 2011Dismissed
Shamsher Chand Vs H.P. Board of School Education Dharamshala and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0060
High Courts26 Apr 2011Dismissed
National Insurance Co. Ltd. Vs Smt. Narpuri and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0056
Motor Vehicles Act, 1988 — Section 170
High Courts26 Apr 2011Dismissed
State of H.P. and Another Vs Ravinder Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0037
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 151Land Acquisition Act, 1894 — Section 17(1), 4, 44, 6, 7Limitation Act, 1963 — Section 5
High Courts21 Apr 2011
Chaman Lal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0358
High Courts21 Apr 2011
Raj Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0353
High Courts21 Apr 2011
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0351
High Courts21 Apr 2011
Hitesh Kumar Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0348
High Courts21 Apr 2011
Leela Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0347
High Courts21 Apr 2011
Dalip Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0295
High Courts21 Apr 2011
Kuldeep Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0294
High Courts21 Apr 2011
Inder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0293
High Courts21 Apr 2011
Raghu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0292
High Courts21 Apr 2011
Anil Puri Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0287
High Courts21 Apr 2011Dismissed
State of H.P. Vs Moti Lal
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50