High Courts13 Apr 2011Allowed
Uma Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0061
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,045 of 1,570
High Courts13 Apr 2011
Parveen Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0029
High Courts11 Apr 2011
National Insurance Company Ltd. Vs Kushal Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0342
High Courts11 Apr 2011
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0329
High Courts11 Apr 2011
Sansar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0326
High Courts11 Apr 2011
Chuni Lal Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0325
High Courts11 Apr 2011Allowed
Urmila Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 193
High Courts11 Apr 2011Dismissed
Gurdayal Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0210
High Courts11 Apr 2011Dismissed
Ram Ditta and Others Vs Virender Kumar
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0160
High Courts11 Apr 2011
Inder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0133
High Courts11 Apr 2011Allowed
Mauji Ram Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0131
High Courts11 Apr 2011Dismissed
Abhishek Sheel Dutt Vs Punjab National Bank and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0127
High Courts11 Apr 2011
Gurpal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0120
High Courts11 Apr 2011
Megh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0115
High Courts11 Apr 2011
Prem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0114
High Courts11 Apr 2011
Dandu Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0113
High Courts11 Apr 2011Dismissed
Ranjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 2 ShimLC 483
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 376, 506
High Courts11 Apr 2011
Arun Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0062
High Courts11 Apr 2011Allowed
Hans Raj Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0034
High Courts11 Apr 2011
Vias Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0033