High Courts24 Sept 2026
Deepika Vs Ashish Kohli
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4442
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2026
1,230 judgments · page 7 of 62
High Courts24 Sept 2026
Anoop Sood Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4441
High Courts24 Sept 2026
Dromati Devi Vs State Of HP & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4439
High Courts24 Sept 2026
Sushil Sharma Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4438
High Courts24 Sept 2026
Hari Nand Vs National Highway Authority Of India & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4437
National Highways Act, 1956-Section 3Arbitration and Conciliation Act, 1996
High Courts23 Sept 2026
Suresh Sharma Vs Jitender Singh
High Court Of Himachal Pradesh · 2024 INSC 1059
Negotiable Instruments Act-Section 138, 118(a), 139, 118, 142(a)Code of Criminal Procedure-Section 313, 357(3), 421Income Tax Act, 1961-Section 269SS, 271D, 269
High Courts23 Sept 2026
Jaswant Singh Vs Durga Dass & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4129
Code of Criminal Procedure, 1973-Section 199, 249, 256, 302, 377, 378, 394, 449, 454, 482, 494Code of Criminal Procedure, 1898-Section 198, 247, 411-A, 417, 417(3), 431, 476-B, 495Indian Penal Code-Section 34, 120-B, 201, 323, 420, 467, 468, 471, 500
High Courts23 Sept 2026
Susheel Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4134
Bharatiya Nyaya Sanhita-Sections 64(2), 77, 123, 137(2), 351(2)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6, 15, 35, 35(1), 35(2), 37Cr.P.C.-Sections 284, 309
High Courts23 Sept 2026
State Of Himachal Pradesh Vs Rati Ram
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4138
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 57Code of Criminal Procedure, 1973-Section 161, 178(2), 313, 417, 378, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts23 Sept 2026Disposed Of
State Of Himachal Pradesh & Ors. Vs Sh. Sanjeev Kumar Thakur
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4140
Arbitration and Conciliation Act, 1996-Section 37, 34Commercial Courts Act, 2015-Section 3, 3(1), 3(2), 3(3)
High Courts23 Sept 2026
State Of Himachal Pradesh Vs Des Raj
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4141
IPC-Section 376, 375Code of Criminal Procedure-Section 391, 154, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts23 Sept 2026
Phool Singh Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4142
Bharatiya Nyaya Sanhita (BNS)-Section 109, 115(2), 117(2), 190, 191(2), 191(3)IPC-Section 307CrPC-Section 227, 232
High Courts23 Sept 2026Disposed Of
Ses Ram Vs Dharmender Kumar
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4146
High Courts23 Sept 2026
Saina Pattu Vs Rakesh Kanwar & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4149
High Courts23 Sept 2026
Ramesh Kumar Vs Sutlej Jal Vidyut Nigam Limited & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4151
High Courts23 Sept 2026
Nishant Mehta Vs Sutlej Jal Vidyut Nigam Limited & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4153
High Courts23 Sept 2026
Bhup Chand Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4154
High Courts23 Sept 2026Allowed
Shashi Kumar Vs Surinder Mohan
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4250
N.I Act-Section 138
High Courts23 Sept 2026
Suresh Sharma Vs Jitender Singh
High Court Of Himachal Pradesh · 2024 INSC 1059
Negotiable Instruments Act-Section 138, 118(a), 139, 142 clause (a)Code of Criminal Procedure-Section 313, 357(3), 421IPC-Section 64
High Courts23 Sept 2026
Susheel Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3962
Bharatiya Nyaya Sanhita-Section 64(2), 77, 123, 137(2), 351(2)Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 15, 35, 35(1), 35(2), 37Cr.P.C.-Section 284, 309