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High Court Of Himachal Pradesh judgments, 2026

1,230 judgments · page 8 of 62

High Courts23 Sept 2026

State Of Himachal Pradesh Vs Des Raj

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3956

IPC-Section 376, 375Code of Criminal Procedure-Section 391, 154, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts22 Sept 2026Disposed Of

Smt. Raj Kumari Vs Sh. Sanjay Kumar

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3811

Hindu Marriage Act, 1955-Section 13, 13(1)(i-a), 13(1)(i-b), 24IPC-Section 498-A, 354, 323, 325, 506Code of Civil Procedure-Section 151
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High Courts22 Sept 2026

State Of Himachal Pradesh Vs Bhawan Sood

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3961

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 21, 55, 57Code of Criminal Procedure, 1973-Section 161, 178(2), 313, 417, 378, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts21 Sept 2026

Manoj Kumar Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3288

Narcotic Drugs and Psychotropic Substances Act-Sections 20, 29, 37, 67Constitution of India-Article 21Indian Evidence Act-Sections 25, 24, 21
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High Courts21 Sept 2026

Shishu Pal Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3291

Narcotic Drugs and Psychotropic Substances Act-Section 20, 37Constitution of India-Article 21, 47
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High Courts21 Sept 2026

Karan Vs State Of Hp

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3294

Narcotic Drugs and Psychotropic Substances Act-Sections 21, 29, 37Constitution of India-Article 21
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High Courts21 Sept 2026

Khushi Ram Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3295

Narcotic Drugs and Psychotropic Substances Act-Sections 21, 29, 37, 67Constitution of India-Article 21Cr.P.C.-Sections 161, 162
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High Courts21 Sept 2026

Raghav @ Radhe Vs State Of HP

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3296

Indian Penal Code (IPC)-Section 302, 394, 201, 34Cr.P.C.-Section 174Constitution of India-Article 21
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High Courts21 Sept 2026Allowed

Bindesh Vs State Of HP & Anr.

High Court Of Himachal Pradesh · (2026) 09 SHI CK 3297

Bharatiya Nyaya Sanhita, 2023-Section 332(c), 324(4), 118(1)Indian Penal Code, 1860-Section 324, 427, 451Bharatiya Nagarik Suraksha Sanhita, 2023-Section 359
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