High Courts24 Apr 2024Allowed
Paramjeet Singh Vs State Of HP And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0093
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 22 of 35
High Courts24 Apr 2024Dismissed
Kamal Singh Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0092
High Courts24 Apr 2024
Oriental Insurance Company Ltd Vs Master Abhay And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0091
High Courts23 Apr 2024Disposed Of
M/S JP Power Grid Limited And Anr Vs Meena Ram
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0100
Indian Telegraph Act, 1885 — Section 16(3)
High Courts23 Apr 2024Disposed Of
Rashpal Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0099
High Courts23 Apr 2024Disposed Of
Jeet Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0098
High Courts23 Apr 2024Disposed Of
Babu Ram & Ors Vs Dr. YS Parmar University Of Horticulture & Forestry & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0097
High Courts23 Apr 2024Disposed Of
Jodh Singh Vs Himachal Road Transport Corporation & Anr
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0096
High Courts23 Apr 2024Disposed Of
Manoj Awasthi Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0094
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2024
Vikrant Arya And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0090
High Courts22 Apr 2024
Hari Kumar & Another Vs Amarjit & Another
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0089
Code Of Civil Procedure, 1908 — Order 43 Rule 1 (r)
High Courts22 Apr 2024Allowed
Kailash Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0088
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 27AA, 29, 37, 37(1)(b)(ii)
High Courts22 Apr 2024Allowed
Sachin Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0087
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 27AA, 29, 37, 37(1)(b)(ii)
High Courts22 Apr 2024
Mahender Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0086
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i)
High Courts22 Apr 2024Disposed Of
Krishan Chand Vs B.R. Sharma
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0085
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts22 Apr 2024Disposed Of
Ramesh Kumar Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0084
Constitution Of India, 1950 — Article 226
High Courts22 Apr 2024Disposed Of
Moti Lal Vs H.P.T.D.C. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0083
High Courts22 Apr 2024Disposed Of
Rajni Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0082
High Courts22 Apr 2024Allowed
Kunwar Singh @ Ram Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0081
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 201, 302
High Courts19 Apr 2024Dismissed
Som Nath Vs Ankita
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0078
Guardians And Wards Act, 1890 — Section 7