High Courts10 Apr 2024Dismissed
Rajat Goswami Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0059
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 24 of 35
High Courts10 Apr 2024Allowed
Vikram Singh @ Vicky Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0058
High Courts10 Apr 2024Allowed
Gian Chand (Since Deceased) Through His Lrs Vs Collector, HPSEB (Unit-11) Mandi And Another
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0057
Land Acquisition Act, 1894 — Section 4, 5, 6, 11, 12(2), 17, 17(3A), 18, 19, 19(1)(d), 23(1), 23(1A), 28, 54Code Of Civil Procedure, 1908 — Section 115
High Courts10 Apr 2024Disposed Of
Jaswinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 437(3), 438, 439Indian Penal Code, 1860 — Section 354, 354A, 376(3), 376AB, 376DB, 504, 506
High Courts10 Apr 2024
Jagdish Kaur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0049
High Courts10 Apr 2024Disposed Of
Rup Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0048
High Courts10 Apr 2024Disposed Of
Anju Sharma & Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0047
High Courts10 Apr 2024Disposed Of
Renuka Sharma Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0046
High Courts10 Apr 2024Disposed Of
Prem Pal Sharma & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0045
High Courts10 Apr 2024Disposed Of
Prem Chand Sharma Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0044
High Courts10 Apr 2024Disposed Of
Pardeep Kumar Sharma And Anr Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0043
High Courts10 Apr 2024Dismissed
Durga Ram (Deceased) Through Lrs & Anr Vs Land Acquisition Collector & Anr
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0042
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 7, 11, 18, 54
High Courts10 Apr 2024Disposed Of
Ranjeet Singh And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0041
High Courts10 Apr 2024
Urmila Joshi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0040
High Courts09 Apr 2024Disposed Of
Anil Kumar & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0055
High Courts09 Apr 2024Allowed
Aryan Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0054
Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 320, 320(9), 482Indian Penal Code, 1860 — Section 90(2), 120B, 212, 363, 375, 376, 420
High Courts09 Apr 2024Dismissed
United India Insurance Company Ltd Vs Sunil Kumar And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0053
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2024Disposed Of
ICICI Lombard General Insurance Co. Ltd And Others Vs Madhuballa And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0052
Motor Vehicles Act, 1988 — Section 2(14), 2(21), 147, 147(2), 166, 167
High Courts09 Apr 2024Allowed/Disposed Of
Dr. Harish Lakhanpal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0051
Constitution Of India, 1950 — Article 254University Grants Commission Act, 1956 — Section 12, 14, 26, 26(1)(e), 26(1)(g), 28
High Courts09 Apr 2024Disposed Of
Jeeva Nand And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0050
Constitution Of India, 1950 — Article 12, 14, 226Himachal Pradesh Co-Operative Societies Rules, 1971 — Rule 7(n)