High Courts19 Apr 2024Dismissed
Rajinder Singh Negi Vs State Of HP And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0077
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 23 of 35
High Courts18 Apr 2024Disposed Of
Omkar Sharma & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0080
High Courts18 Apr 2024Disposed Of
Gulab Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0079
Code Of Criminal Procedure, 1973 — Section 320, 320(9), 482Indian Penal Code, 1860 — Section 120B, 212, 342, 354A, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 10
High Courts18 Apr 2024
Bhagat Ram Vs HPTDC And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0076
Central Civil Services (Pension) Rules, 1972 — Rule 50 (1) (b)
High Courts18 Apr 2024Disposed Of
Anil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0075
High Courts18 Apr 2024Disposed Of
Leena Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0074
High Courts18 Apr 2024Allowed
Shamsher Singh And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0073
High Courts18 Apr 2024
Neelu Devi And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0072
High Courts18 Apr 2024Allowed
Sarla Nag Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0071
High Courts18 Apr 2024Disposed Of
Jeet Ram Sharma And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0070
High Courts18 Apr 2024Dismissed
Pradeep Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0069
High Courts18 Apr 2024Disposed Of
Ramesh Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0068
High Courts10 Apr 2024
State Bank Of India Vs District Magistrate Sirmaur & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0067
Constitution Of India, 1950 — Article 226 Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts10 Apr 2024Dismissed
Baldev And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0066
Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 37(1), 37(1)(b), 37(2)
High Courts10 Apr 2024
Vinay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 173(2), 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 12
High Courts10 Apr 2024
Irfan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0064
Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2), 439Indian Penal Code, 1860 — Section 354, 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 12
High Courts10 Apr 2024Disposed Of
Achhar Singh And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0063
High Courts10 Apr 2024Disposed Of
Jawahar Jishtu Vs Engineer-In-Chief, JSV & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0062
Arbitration and Conciliation Act, 1996 — Section 11, 11(8)
High Courts10 Apr 2024Dismissed
Sunil Dutt Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts10 Apr 2024Disposed Of
Kusum Lata & Ors Vs Mukesh Repaswal & Anr
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0060