High Courts06 May 2024Disposed Of
Kaur Chand & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0056
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 20 of 35
High Courts06 May 2024Disposed Of
Veer Singh And Anr Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0055
High Courts06 May 2024Dismissed
Kamla Devi Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya, Palampur & Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0054
High Courts03 May 2024Disposed Of
Pankaj Gautam And Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0013
High Courts03 May 2024Disposed Of
Rattan Lal Vs HRTC & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0012
High Courts03 May 2024Disposed Of
Ajeet Khan Vs HRTC & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0011
High Courts03 May 2024Disposed Of
Ram Lal Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0010
High Courts03 May 2024Disposed Of
Tilak Raj Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0009
High Courts02 May 2024Allowed/Disposed Of
Mukesh Sharma And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 149, 323, 427, 504, 506
High Courts02 May 2024Disposed Of
Tej Ram Vs State Of HP. And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0017
High Courts02 May 2024Disposed Of
Dr. Bhupindra Sharma Vs State Of Hiamchal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0016
High Courts02 May 2024Disposed Of
Om Parkash Vs Jarnail Singh @ Ricky And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0015
Code Of Civil Procedure, 1908 — Order 17 Rule 3, Order 26 Rule 9Himachal Pradesh Land Revenue Act, 1954 — Section 107Punjab Land Revenue Act, 1887 — Section 101(1)
High Courts02 May 2024Allowed/Disposed Of
Dr. Dinesh Singh Kanwar & Anr Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0014
High Courts02 May 2024Disposed Of
Madan Lal Mahajan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0003
High Courts01 May 2024Disposed Of
Ashok Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0008
High Courts01 May 2024Disposed Of
Sushil Kumar Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0007
High Courts01 May 2024Allowed
Pushpa Devi Vs Soniya Gope Narayani & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0006
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts01 May 2024Disposed Of
Jeevan Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0005
High Courts01 May 2024Disposed Of
Tanvi Thakur Vs Himachal Pradesh Power Corp. Ltd. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0004
Constitution Of India, 1950 — Article 14, 15, 21, 39, 42, 42A, 43Maternity Benefit Act, 1961 — Section 2, 5(1), 27
High Courts01 May 2024Disposed Of
Sant Ram & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0002