High Courts15 May 2024Allowed
Vijay Lakshmi Bhargav Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0038
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 18 of 35
High Courts14 May 2024Allowed
Khem Chand Verma & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0033
Himachal Pradesh Revenue Department (Mohal) Class-Iii (Non Gazetted) Recruitment And Promotion Rules, 1992 — Rule 15A, 15A(3), 15A(4), 15B
High Courts14 May 2024Disposed Of
Karam Chand Vs Ram Lal And Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0032
Motor Vehicles Act, 1988 — Section 166
High Courts14 May 2024Dismissed
Gagandeep Kaur Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0020
Recruitment And Promotion Rules, 2009 — Rule 15, 15(5)
High Courts14 May 2024Disposed Of
Sachin Sehota And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0019
High Courts13 May 2024Disposed Of
Satish Kumar Banyal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0031
High Courts13 May 2024Disposed Of
Bant Ram And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0030
High Courts13 May 2024Disposed Of
Raj Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0029
High Courts13 May 2024Disposed Of
Sarabjit Kaur Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0028
High Courts13 May 2024Disposed Of
Karam Singh Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0027
High Courts13 May 2024Disposed Of
Rajender Kumar Vs Managing Director HRTC And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0026
High Courts13 May 2024Disposed Of
Mohinder Paul Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0025
High Courts13 May 2024Disposed Of
Suman Rana Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0024
High Courts13 May 2024Allowed
Suresh Kumar Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0023
High Courts13 May 2024Disposed Of
Vipen Kumar And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0021
High Courts10 May 2024Dismissed
Gulab Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0079
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts10 May 2024Disposed Of
Mast Ram Vs Nikke Ram & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0078
High Courts10 May 2024
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts10 May 2024Allowed
Lekh Raj Vs Rakesh Puri
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0076
Negotiable Instruments Act, 1881 — Section 138, 142
High Courts10 May 2024Disposed Of
Praveen Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0075
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(r), 3(1)(za) 3(1)(C)