High Courts10 May 2024Disposed Of
State Of H.P. And Others Vs Ashok Kumar Thakur
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0074
Arbitration And Conciliation Act, 1996 — Section 18, 34, 34(2)(b), 34(2)(a)(iii), 34(2)(a)(iv)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 19 of 35
High Courts10 May 2024Allowed
Neelam Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0059
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420
High Courts09 May 2024Disposed Of
Neeraj Kumar Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0064
High Courts09 May 2024Disposed Of
Rama Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0063
High Courts09 May 2024Allowed
Dev Ashish Bhattacharya Vs Rachna Gupta
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0062
Constitution Of India, 1950 — Article 316(1)Code Of Criminal Procedure, 1973 — Section 200, 204, 482Indian Penal Code, 1860 — Section 52, 499, 500
High Courts09 May 2024
Sunil Dutt Sanadhya Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0061
High Courts09 May 2024Dismissed
Suresh Kumar Vs Pradeep Kumar & Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0060
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts08 May 2024Dismissed
Ambuja Cement Ltd And Others Vs Bimla Devi & Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0073
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 43, Rule 1(r)Himachal Pradesh Cooperative Societies Act, 1968 — Section 72, 92
High Courts08 May 2024
Bala Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0069
High Courts08 May 2024Allowed
Ved Bhushan Sharma Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0068
High Courts08 May 2024Disposed Of
Suresh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts08 May 2024
Neel Mani & Ors Vs Gita Ram & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0066
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 11
High Courts08 May 2024Allowed
Nand Lal Vs State Of H.P & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0065
Constitution Of India, 1950 — Article 309
High Courts07 May 2024Dismissed
Jishan Lal Raitka Vs Roshan Lal And Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0072
Negotiable Instruments Act, 1881 — Section 138, 142
High Courts07 May 2024Disposed Of
Dixit Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0071
High Courts07 May 2024Dismissed
Tota Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0070
High Courts07 May 2024Allowed
Yoginder Kumar Thakur Vs H.P. State Electricity Board Ltd
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0053
Constitution Of India, 1950 — Article 226
High Courts07 May 2024Allowed
Yogesh Kumar And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 323, 427, 451, 504
High Courts06 May 2024Disposed Of
Akshay Vrat Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0058
High Courts06 May 2024Disposed Of
Pankaj Vardhan Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0057