High Courts05 May 2018Disposed Of
Kali Kant Jha Vs M/s Birla Textile Mills
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0063
Industrial Disputes Act, 1947 — Section 33(2)(b), 10Constitution of India — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 23 of 36
High Courts05 May 2018Allowed
Reena Devi. Vs Suresh Kumar
High Court Of Himachal Pradesh · (2018) LatestHLJ 772 (HP)
Hindu Marriage Act, 1955 — Section 13
High Courts05 May 2018Disposed Of
Rama Kant Misra Vs H.P. Labour CourtcumIndustrial Tribunal and anothers
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0061
Industrial Disputes Act, 1947 — Section 33(2)(b), 33(3)Indian Evidence Act, 1872 — Section 114Industrial Disputes (Central) Rules, 1957 — Rule 61
High Courts05 May 2018Dismissed
G.R. Palsra Vs Tilu Devi and Ors.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0060
Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 89, Order 41 Rule 1, Order 21 Rule 66, Order 21 Rule 92(2)
High Courts05 May 2018Disposed Of
Rajender Singh Vs Gajinder Singh & Others
High Court Of Himachal Pradesh · (2018) 187 AIC 831
Code of Civil Procedure, 1908 — Section 151Indian Evidence Act, 1872 — Section 45, 73
High Courts04 May 2018Dismissed
Amar Singh Mehta Vs Sukh Ram Sharma And Anothers
High Court Of Himachal Pradesh · (2018) 2 NIJ 643
Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139Code Of Criminal Procedure, 1973 — Section 313
High Courts03 May 2018Disposed Of
H.P. State Co-Operative Marketing And Consumers Federation Ltd Vs Nain Sukh
High Court Of Himachal Pradesh · (2018) LabLR 727 : (2018) LabLR 852
Industrial Disputes Act, 1947 — Section 25F
High Courts03 May 2018Partly Allowed
Adarsh Food Products (P) Ltd. Vs State of Himachal Pradesh and anothers.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0065
Indian Contract Act, 1872 — Section 74Constitution of India — Article 298
High Courts03 May 2018Dismissed
Ganpati Ropeways Pvt. Ltd. and another. Vs State of H.P. and others.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0064
Himachal Pradesh Entertainments Duty Act, 1968 — Section 2(d), 3(1)U.P. Entertainment and Betting Tax Act, 1979 — Section 2(g)Industrial Disputes Act, 1947 — Section 2(j)
High Courts02 May 2018
Nirmala Kaundal Vs Bhupender Sharma @ Bhup Ram Sharma
High Court Of Himachal Pradesh · (2018) 1 RCRRent 486
Constitution Of India, 1950 — Article 227Himachal Pradesh Urban Rent Control Act, 1987 — Section 11, 11(3), 24, 24(5)
High Courts02 May 2018Disposed Of
Jagjit Singh Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2018) 2 ACC 880
Motor Vehicles Act, 1988 — Section 81Himachal Pradesh Motor Vehicle Taxation Act, 1972 — Section 14(3)
High Courts02 May 2018Dismissed
State Of H.P. Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2019) 1 CriCC 408 : (2018) CriLJ 4979 : (2019) 1 Crimes 590 : (2018) 2 SimLC 872
Indian Penal Code, 1860 — Section 304A, 279, 337Code Of Criminal Procedure, 1973 — Section 154, 161, 173, 313
High Courts02 May 2018Allowed
Taranjeet Kaur Vs Mohammed Ahmed & ors.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0068
Transfer of Property Act, 1882 — Section 116
High Courts02 May 2018Dismissed
State of Himachal Pradesh Vs Vijay Parkash
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0067
Code of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 185
High Courts02 May 2018Allowed
Parkash Chand Vs Avtar Singh
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0066
Constitution of India — Article 227
High Courts01 May 2018Disposed Of
Bhanu Sood Vs Jeetendera Malhotra And Others
High Court Of Himachal Pradesh · (2018) AIR(HP) 105 : (2018) LatestHLJ(HP) 635
Code Of Civil Procedure, 1908 — Order 7 Rule 14(3), Order 41 Rule 27Indian Partnership Act, 1932 — Section 32, 32(1), 32 (1)(b), 40, 43, 44, 69, 69(1), 69(2), 69(3), 69(3)(a)
High Courts01 May 2018Dismiissed
Bhanu Sood Vs Jeetendera Malhotra and others
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0076
Indian Partnership Act, 1932 — Section 32, 40, 43, 69, 69(3), 63(3)(a)Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts01 May 2018Dismissed
State of Himachal Pradesh Vs Yashpal
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0075
Indian Penal Code, 1860 — Section 323, 325, 341Code of Criminal Procedure, 1973 — Section 154
High Courts01 May 2018Disposed Of
Greenko Him Kailash Power Project Limited Vs Sub Divisional Officer(Civil) Chamba & others
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0074
High Courts01 May 2018Disposed Of
Greenko Him Kailash Power Project Ltd. Vs Collector, Sub-Division Chamba and Anr.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0073
Tenancy and Land Reforms Act, 1972 — Section 118, 118(h), 118(3A)(b), 38Himachal Pradesh Land Revenue Act, 1953 — Section 163Constitution of India — Article 227