High Courts14 May 2018Dismissed

Pradeep Kumar Vs State of H.P. & others

High Court Of Himachal Pradesh · (2018) CriLJ 3513 : (2018) 4 Crimes 348 : (2018) 2 SimLC 731

Indian Penal Code, 1860 — Section 34, 107, 109, 306Code of Criminal Procedure, 1973 — Section 161, 228, 482Evidence Act, 1872 — Section 113A
High Courts14 May 2018Allowed

Prakash Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2018) 189 AIC 532 : (2018) LatestHLJ 781 (HP) : (2018) 2 SimLC 723

Indian Penal Code, 1860 — Section 352, 353, 506
High Courts11 May 2018Disposed Of

Tara Devi Vs Susheel Kumar

High Court Of Himachal Pradesh · (2018) 2 ShimLC 711

Protection of Women from Domestic Violence Act, 2005 — Section 12Hindu Marriage Act, 1955 — Section 13, 19, 19(iiia), 19(iv)Code of Civil Procedure, 1908 — Section 23(2), 24(1)(a)(b)(ii)
High Courts11 May 2018Allowed

Madan Lal Vs Alam Singh

High Court Of Himachal Pradesh · (2018) 188 AIC 460

Specific Relief Act, 1963 — Section 38, 39Code of Civil Procedure, 1908 — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts11 May 2018Dismissed

State of Himachal Pradesh Vs Madan Singh

High Court Of Himachal Pradesh · (2018) 188 AIC 472 : (2018) 4 CriCC 443 : (2018) CriLJ 3861 : (2018) 2 SimLC 774

Code of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 279, 338
High Courts10 May 2018Allowed

Prem Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0040

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 50, 57Code of Criminal Procedure, 1973 — Section 161, 311, 313Indian Evidence Act, 1872 — Section 65B, 165
High Courts10 May 2018Allowed

Prem Lal Sharma Vs Hira Lal & ors.

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0004

H.P. Cooperative Societies Act, 1968 — Section 94Himachal Pradesh Cooperative Societies Rules, 1971 — Rule 4, 4(a), 4(2), 37Constitution of India — Article 227
High Courts08 May 2018Disposed Of

Sher Singh Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2018) CriLJ 3382 : (2018) LatestHLJ(HP) 932

Code Of Criminal Procedure, 1973 — Section 173(2), 397, 482Indian Penal Code, 1860 — Section 376, 452