High Courts08 May 2018Disposed Of

Susheel Vs Anju

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0043

Hindu Marriage Act, 1955 — Section 13, 13B, 28Code of Civil Procedure, 1908 — Section 151, Order 32A Rule 3
High Courts07 May 2018Dismissed

State of H.P. Vs Surinder

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0054

Code of Criminal Procedure, 1973 — Section 154Indian Penal Code, 1860 — Section 279, 337, 338
High Courts07 May 2018Dismissed

State of H.P. Vs Balam Singh

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0048

Code of Criminal Procedure, 1973 — Section 154, 161, 173, 313Indian Penal Code, 1860 — Section 170, 420