High Courts01 May 2018Disposed Of
Greenko Him Kailash Power Project Limited Vs Sub Divisional Magistrate, Chamba & Anr.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0072
Constitution of India — Section 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 24 of 36
High Courts01 May 2018Disposed Of
Nand Lal Sharma and another Vs Yash Pal Goel and others
High Court Of Himachal Pradesh · (2018) LatestHLJ 789 (HP)
Arbitration and Conciliation Act, 1996 — Section 8, 11, 11(6)(A), 11(8), 23, 29A
High Courts01 May 2018Disposed Of
Naveen Bura Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) LatestHLJ 830 (HP)
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20, 29, 37, 42, 42(2), 57Maharashtra Control of Organised Crime Act, 1999 — Section 21, 21(4)Indian Penal Code 1860 — Section 279
High Courts01 May 2018Disposed Of
Rohit @ Rohin and ors. Vs Surinder Kaur
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0069
Code of Civil Procedure, 1908 — Section 34Indian Contract Act, 1872 — Section 73, 72
High Courts26 Apr 2018Dismissed
Mehar Singh Vs Smt. Shakuntala Devi
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0068
Limitation Act, 1963 — Article 100
High Courts26 Apr 2018Allowed
Dharam Pal Vs Smt. Kailasho Devi & Ors.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0008
Indian Sucession Act, 1925 — Section 63Evidence Act 1872, — Section 68
High Courts26 Apr 2018Allowed
Ajay Kapur Vs State of H.P
High Court Of Himachal Pradesh · (2019) CriLJ 157
Factories Act, 1948 — Section 101Code Of Criminal Procedure — Section 319
High Courts26 Apr 2018Allowed
Sohan Lal and others Vs State of H.P. & others
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0006
Code of Civil Procedure, 1908 — Order 2 Rule 2Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts26 Apr 2018Allowed
Narinder & Ors Vs Ramesh Chand & Ors.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0005
Code of Civil Procedure, 1908 — Order 2 Rule 2Limitation Act, 1963 — Article 100
High Courts26 Apr 2018Dismissed
Kunj Lal & others Vs Ram Swaroop
High Court Of Himachal Pradesh · (2018) LatestHLJ 761 (HP)
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts26 Apr 2018Dismissed
Roshan Lal Vs State of H.P
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0003
Indian Penal Code, 1860 — Section 300, 302
High Courts26 Apr 2018Dismissed
Madan Swaroop & Anr Vs Nand Lal & Ors.
High Court Of Himachal Pradesh · (2018) AIRCC 1719 : (2018) 2 ILR 663 (HP)
Code of Civil Procedure, 1908 — Section 96Himachal Pradesh Courts Act, 1976 — Section 21Limitation Act, 1963 — Section 5
High Courts26 Apr 2018Allowed
Hukam Chand & another Vs Churamani & others
High Court Of Himachal Pradesh · (2018) AAC 1645 : (2018) 2 SimLC 886
High Courts25 Apr 2018Disposed Of
M/S New Brother And Sons Vs Hira Mani
High Court Of Himachal Pradesh · (2018) 2 RCRRent 19
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24, 24(5)Code Of Civil Procedure, 1908 — Section 115
High Courts25 Apr 2018Dismissed
State of Himachal Pradesh Vs Jagdish Chand
High Court Of Himachal Pradesh · (2018) 2 ShimLC 686 : (2018) CrLJ 3288 : (2018) 3 JCC 1596
Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1)(a) (i)
High Courts25 Apr 2018Dismissed
State of Himachal Pradesh & anr. Vs M/S Sanbir Motor Store.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0010
Arbitration and Conciliation Act, 1996 — Section 8(1)
High Courts25 Apr 2018Dismissed
Balbinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0009
Indian Penal Code, 1860 — Section 279, 337Code of Criminal Procedure, 1973 — Section 154, 161, 173, 313, 82
High Courts24 Apr 2018Dismissed
M/s. Mahindra & Mahindra Financial Services Limited Vs Butta Singh & Another
High Court Of Himachal Pradesh · (2018) ACD 587
Code Of Criminal Procedure, 1973 — Section 378(3)Negotiable Instruments Act, 1881 — Section 13, 138
High Courts24 Apr 2018Disposed Of
Ram Saran Vs Rameshwari Devi and others
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0067
Himachal Pradesh Land Revenue Act, 1953 — Section 126Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts24 Apr 2018Dismissed
Gurdas Vs Het Ram
High Court Of Himachal Pradesh · (2018) LatestHLJ 722 (HP) : (2018) 2 NIJ 85
Code of Criminal Procedure 1973 — Section 378, 313Negotiable Instruments Act, 1881 — Section 138, 141