High Courts24 Apr 2018Partly Allowed
Suresh Kumar Chopra Vs Jog Raj and Ors.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0015
Motor Vehicles Act, 1988 — Section 166, 149(2)Evidence Act 1872, — Section 62, 63
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 25 of 36
High Courts24 Apr 2018Disposed Of
Gulshan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) LatestHLJ 727 (HP)
Code of Criminal Procedure, 1973 — Section 436, 436ANarcotic Drus and Psychotropic Substances Act, 1985 — Section 20, 29, 37Constitution of India — Article 21
High Courts24 Apr 2018Disposed Of
Rajender Singh. Vs State Information Commission & ors.
High Court Of Himachal Pradesh · AIR 2018 HP 100
Right to Information Act, 2005 — Section 8(j)
High Courts23 Apr 2018Dismissed
Kumari Monika Vs Baldev Raj & Others
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0020
Code of Civil Procedure, 1908 — Section 2(2), 96, 100Himachal Pradesh Courts Act, 1976 — Section 21Code of Civil Procedure &mdsah; Order 8 Rule 6A, Order 8 Rule 6F, Order 8 Rule 6G, Order 8 Rule 10
High Courts23 Apr 2018Disposed Of
Reliance General Insurance Company Limited Vs Ishwar Singh & others
High Court Of Himachal Pradesh · (2018) AAC 1283 : (2018) LatestHLJ 750 (HP) : (2018) 3 TAC 445
Motor Vehicles Act, 1988 — Section 166, 171
High Courts23 Apr 2018Disposed Of
Hoshiar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILR 648 (HP)
Code of Criminal Procedure 1973 — Section 438, 436, 436AIndian Penal Code, 1860 — Section 376(2)(n), 376
High Courts23 Apr 2018Disposed Of
Lekh Raj Vs State of H.P. & Others
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0017
High Courts20 Apr 2018Dismissed
Mahesh C. Puri Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILR 631 (HP)
Arbitration and Conciliation Act, 1996 — Section 21
High Courts20 Apr 2018Disposed Of
The New India Assurance Company Vs Smt. Vimla Devi & others
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0021
Motor Vehicles Act, 1988 — Section 166, 168
High Courts18 Apr 2018Allowed
Smt. Kubja Devi (since deceased) through her legal heirs and others Vs State of H.P & Ors.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0066
Code of Criminal Procedure 1973 — Section 94, 100, 161, 165Code of Civil Procedure, 1908 — Section 80Custom Act, 1962 — Section 11
High Courts18 Apr 2018Dismissed
Rupa alias Balia (since deceased) through is legal heirs Vs Suri Mansha Rama
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0053
Indian Evidence Act, 1872 — Section 45
High Courts18 Apr 2018Dismissed
Sant Ram & Ors Vs Jangan Nath
High Court Of Himachal Pradesh · (2018) 2 ILR 616 (HP)
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(2)
High Courts18 Apr 2018Dismissed
State of H.P. Vs Sandeep Thakur & another
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0027
Punjab Excise Act, 1914 — Section 61(i)(a)Code of Criminal Procedure, 1973 — Section 173, 313
High Courts18 Apr 2018Allowed
Gauri Dutt & Ors. Vs Sewak Ram
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0026
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Himachal Pradesh Tenancy and Land Reforms Act, 1972
High Courts18 Apr 2018Disposed Of
Ram Swaroop & others Vs Inder Singh (since deceased) through his legal heirs.
High Court Of Himachal Pradesh · (2018) 2 SimLC 890
High Courts18 Apr 2018Dismissed
Mahavir Vs State of H.P.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0024
Indian Penal Code, 1860 — Section 34, 307, 326Code of Criminal Procedure 1973 — Section 154, 173, 313
High Courts18 Apr 2018Dismissed
State of H.P Vs Dhani Ram & another
High Court Of Himachal Pradesh · (2018) 2 ILR 620 (HP)
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 504Code of Criminal Procedure 1973 — Section 173, 313
High Courts17 Apr 2018Allowed
Reliance General Insurance Company Limited Vs Smt. Manju Kumari and others
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0034
Motor Vehicles Act, 1988 — Section 166Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts17 Apr 2018Disposed Of
Rati Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ShimLC 832 : (2018) CrLJ 3675 : (2018) 4 CriCC 394
Himachal Pradesh Excise Act, 2011 — Section 39(1)ACode of Criminal Procedure 1973 — Section 249, 256, 362, 451, 457, 459, 482, 457(2)Constitution of India — Article 21, 142
High Courts17 Apr 2018Disposed Of
Ravinder Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILR 581 (HP)
Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 506Code of Criminal Procedure 1973 — Section 436, 436A