High Courts10 Apr 2018Dismissed
Anant Ram Sharma Vs Ramesh Singh
High Court Of Himachal Pradesh · (2018) 2 ILR 472 (HP)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 27 of 36
High Courts10 Apr 2018Allowed
State of H.P. Vs Roop Lal and others
High Court Of Himachal Pradesh · (2018) 2 ILR 502 (HP)
Code of Criminal Procedure, 1973 — Section 154, 173, 313Indian Evidence Act, 1872 — Section 27
High Courts10 Apr 2018Dismissed
Suraksha & anothers Vs Adarsh Kumar
High Court Of Himachal Pradesh · (2018) 2 ILR 488 (HP)
Code of Civil Procedure, 1908 — Section 151, Order 41 Rule 22
High Courts10 Apr 2018Allowed
Smt. Sashi Verma Vs Shri Tek Singh and anothers
High Court Of Himachal Pradesh · (2018) 2 ILR 500 (HP)
Code of Civil Procedure, 1908 — Order 39 Rule 1,Order 39 Rule 2
High Courts10 Apr 2018Dismissed
New Jagdambay Finance Corporation Vs Man Singh
High Court Of Himachal Pradesh · (2018) ACD 693 : (2018) 2 ILR 492 (HP) : (2018) LatestHLJ 868 (HP)
Negotiable Instruments Act, 1881 — Section 138, 139Code of Criminal Procedure, 1973 — Section 313
High Courts10 Apr 2018Disposed Of
Naim Akhtar Vs Executive Engineer, Mandi Division-II
High Court Of Himachal Pradesh · (2018) 2 ILR 480 (HP)
Arbitration and Conciliation Act, 1996 — Section 4, 11, 11(1), 11(8), 12, 12(1), 12(3), 12(5), 13(3), 13, 13(2), 14, 15, 23, 29A
High Courts10 Apr 2018Dismissed
Illa Pandey Vs Jai Parkash & Ors.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0058
High Courts10 Apr 2018Dismissed
Narain Dass & Anr. Vs State of H.P.
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0057
Code of Criminal Procedure, 1973 — Section 173, 313Indian Penal Code, 1860 — Section 34, 323, 324, 341, 506Indian Evidence Act, 1872 — Section 91, 92
High Courts10 Apr 2018Disposed Of
Jali Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILR 476 (HP)
Indian Penal Code, 1860 — Section 306Code of Criminal Procedure, 1973 — Section 436, 436AConstitution of India — Article 21
High Courts10 Apr 2018Dismissed
State of H.P Vs Sher Singh & anothers
High Court Of Himachal Pradesh · (2018) 2 ILR 506 (HP) : (2018) 2 SimLC 900
Code of Criminal Procedure, 1908 — Section 173, 313
High Courts10 Apr 2018Allowed
Sh. Roshan Lal (since deceased) through his legal representatives and others Vs Smt. Salochana Devi
High Court Of Himachal Pradesh · (2018) 2 ILR 495 (HP)
Indian Succession Act, 1925 — Section 63Registration Act, 1908 — Section 40, 41, 42Indian Evidence Act, 1872 — Section 63
High Courts10 Apr 2018Disposed Of
Jagat Pal & others. Vs Shri Chudamani alias Rattan Lal
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0052
Code Of Civil Procedure, 1908 — Section 11, Order 6 Rule 17
High Courts10 Apr 2018Allowed
Jagan Nath & others. Vs Maghi Ram & anothers
High Court Of Himachal Pradesh · (2018) 04 SHI CK 0051
Code Of Civil Procedure, 1908 — Section 151Indian Evidence Act, 1872 — Section 45
High Courts09 Apr 2018Disposed Of
Hem Raj Vs Nitin Kumar Gupta
High Court Of Himachal Pradesh · (2018) 2 NIJ 799
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 397, 401, 320, 482
High Courts09 Apr 2018Allowed
Sameer Yadav Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 2 ILRHP 464
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 323, 307, 337, 406, 408, 409, 420, 452, 465, 467, 468, 471, 477A, 506Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts07 Apr 2018Dismissed
State Of Himachal Pradesh And Another Vs Chaman Singh
High Court Of Himachal Pradesh · (2018) 2 ILRHP 461
Constitution Of India, 1950 — Article 309Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 3
High Courts07 Apr 2018Disposed Of
Hari Ram And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2018) 2 ILRHP 456
Constitution Of India, 1950 — Article 19(1)(g), 19(6), 21Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 2(1)(l), 3, 4(3), 5, 6, 7, 9, 10, 12, 12(2), 14, 15, 22(2)
High Courts04 Apr 2018Dismissed
Shobha Ram Vs Gurdass & Ors.
High Court Of Himachal Pradesh · (2018) AAC 1118
High Courts04 Apr 2018Allowed
Jagjit Singh Vs Gurdev Singh And Another
High Court Of Himachal Pradesh · (2018) AIRCC 2157 : (2018) 4 CivCC 170 : (2018) 2 ILRHP 453
Code Of Civil Procedure, 1908 — Section 80, Order 1 Rule 10
High Courts04 Apr 2018Dismissed
Vishal Singh Vs Deva Singh
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 694
Code Of Civil Procedure, 1908 — Section 151, Order 32 Rule 15