High Courts04 Apr 2018Allowed
Pramila Devi Vs Bhupa Ram
High Court Of Himachal Pradesh · (2018) 4 CivCC 821
Constitution Of India, 1950 — Article 227Specific Relief Act, 1963 — Section 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2018
702 judgments · page 28 of 36
High Courts03 Apr 2018Allowed
M/s Dr. R.K. Puri(Registered Firm) And Others Vs M/S Costal Project Pvt. Ltd. And Others
High Court Of Himachal Pradesh · (2018) AIR(HP) 121 : (2018) 2 ILRHP 434
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 2(2), 2(9), 96, 144, 151, Order 37, Order 37 Rule 2, Order 37 Rule 2(3), Order 37 Rule 3(5), Order 37 Rule 3(6), Order 37 Rule 4, Order 37 Rule 7(1), Order 41 Rule 1Limitation Act, 1963 — Section 18, 19
High Courts02 Apr 2018Disposed Of
Oriental Insurance Company Limited Vs Gian Chand & Others
High Court Of Himachal Pradesh · (2018) 1 AnWR 773
Motor Vehicles Act, 1988 — Section 140, 173
High Courts02 Apr 2018Dismissed
Nurdh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILRHP 416 : (2018) 2 SimLC 1067
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 50Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts02 Apr 2018Disposed Of
Mohd. Arshad @ Kuki Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILRHP 410
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438, 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 325, 452
High Courts02 Apr 2018Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILRHP 423
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438, 439Indian Penal Code, 1860 — Section 34, 149, 376
High Courts28 Mar 2018Disposed Of
Anil Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 Crimes 434 : (2018) LatestHLJ(HP) 675 : (2018) 2 SimLC 1101
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 325, 452Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Mar 2018Partly Allowed
Shriram General Insurance Company Limited Vs Anita Kumari And Others
High Court Of Himachal Pradesh · (2019) AAC 99 : (2018) 2 SimLC 1127
Motor Vehicles Act, 1988 — Section 166, 168
High Courts15 Mar 2018Partly Allowed
Surinder Mohan Vs Raj Kumar Mehra & Anr
High Court Of Himachal Pradesh · (2018) 1 RCRRent 696 : (2018) 2 RentLR 96 : (2018) 2 SimLC 1053
Constitution Of India, 1950 — Article 131Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 26Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)
High Courts12 Mar 2018Dismissed
State Of H.P Vs Baldev Sharma And Others
High Court Of Himachal Pradesh · (2018) 8 FLT 439
Indian Penal Code, 1860 — Section 34, 379Indian Forest Act, 1927 — Section 33, 41, 42
High Courts12 Mar 2018Disposed Of
R.D. Sharma Vs V.K. Chaudhary and another
High Court Of Himachal Pradesh · (2018) 4 CriCC 834 : (2018) CriLJ 4294 : (2018) 2 ILR 65 : (2018) LatestHLJ 377 (HP)
Code Of Criminal Procedure, 1973 — Section 164, 482Pre-conception and Pre-natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994 — Section 3(a), 4(3), 23, 25, 28Indian Penal Code, 1860 — Section 34, 120B, 201, 314(2), 325, 498A
High Courts09 Mar 2018Allowed
Rajesh Kumar Chauhan & Ors Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2018) 2 ILRHP 56 : (2018) LatestHLJ(HP) 479
Indian Penal Code, 1860 — Section 34, 279, 307, 323, 337, 338, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts09 Mar 2018Dismissed
State Of Himachal Pradesh Vs Ashok Chauhan
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 399
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 154, 313Motor Vehicles Act, 1988 — Section 181, 185
High Courts09 Mar 2018Disposed Of
Chinta Devi Vs Director Of Estates (Regions) And Another
High Court Of Himachal Pradesh · (2018) 2 ILRHP 52
Constitution Of India, 1950 — Article 14
High Courts09 Mar 2018Dismissed
Union Of India Vs Krishan Lal & others
High Court Of Himachal Pradesh · AIR 2018 HP 65 : (2018) 2 ILR 58 (HP)
Land Acquisition Act, 1894 — Section 4(1), 11, 18, 28A, 28A(1)
High Courts08 Mar 2018Disposed Of
Court On Its Own Motion Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 ILRHP 245
High Courts08 Mar 2018Dismissed
Chander Mohan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 1 DC(Narcotics) 361
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(C), 41, 42, 43, 50Code Of Criminal Procedure, 1973 — Section 100, 313
High Courts08 Mar 2018Dismissed
Bhandaru Ram Vs Kishan Lal And Others
High Court Of Himachal Pradesh · (2018) 186 AIC 277
Constitution Of India, 1950 — Article 32, 226Code Of Civil Procedure, 1908 — Section 96, 100Code Of Criminal Procedure, 1973 — Section 100, 103
High Courts07 Mar 2018Disposed Of
Sarla Devi Vs Madan Singh & Ors
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 430
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Mar 2018Dismissed
Irshad Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) CrLJ 2642 : (2018) 3 CriCC 736
Code Of Criminal Procedure, 1973 — Section 311, 540Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 52AEvidence Act, 1872 — Section 60, 64, 91, 138