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High Court Of Himachal Pradesh judgments, 2018

702 judgments · page 20 of 36

High Courts22 May 2018Allowed

Anil Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0007

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20Code of Criminal Procedure, 1973 — Section 205, 313, 439, 446
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High Courts22 May 2018Disposed Of

Ram Lal Vs Central Bureau of Investigation

High Court Of Himachal Pradesh · (2018) 3 CurCriR 136

Code of Criminal Procedure, 1973 — Section 438, 439Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(D)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 58, 61, 85
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High Courts21 May 2018Allowed

State of H.P. Vs Vijay Kumar

High Court Of Himachal Pradesh · (2018) CrLJ 3487 : (2018) 4 CurCriR 20 : (2018) 4 Crimes 344

Indian Penal Code, 1860 — Section 34, 224, 225ANarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20Code of Criminal Procedure, 1973 — Section 173, 313
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High Courts21 May 2018Dismissed

Dila Ram Vs Shri Milkhi Ram & Anr.

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0014

H.P. Tenancy and Land Reforms Act, 1972 — Section 118H.P. Transfer of land (Regulation) Act, 1968 — Section 3Himachal Pradesh Land Revenue Act, 1954 — Section 35, 38
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High Courts21 May 2018Dismissed

State of H.P Vs Rachhpal Singh

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0013

Punjab Excise Act, 1914 — Section 61(i)(a)Code of Criminal Procedure, 1973 — Section 173, 313
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High Courts15 May 2018Allowed

Dina Nath Vs Amit Kumar & others

High Court Of Himachal Pradesh · (2018) 187 AIC 843

Code of Civil Procedure, 1908 — Order 6 Rule 16, Order 22 Rule 3Constitution of India — Article 227
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High Courts15 May 2018Dismissed

Dot Ram Vs Kisan Chand

High Court Of Himachal Pradesh · (2019) 1 BC 142 : (2018) 3 Crimes 112 : (2019) 1 DCR 219 : (2018) LatestHLJ 941 (HP)

Code of Criminal Procedure, 1973 — Section 311, 540Negotiable Instruments Act, 1881 — Section 138Indian Evidence Act, 1872 — Section 60, 64, 91, 138
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High Courts15 May 2018Dismissed

M/s Yash Construction Company Vs Ntional Insurance Co. Ltd. & others

High Court Of Himachal Pradesh · (2019) 1 ACC 813 : (2019) ACJ 833 : (2018) LatestHLJ 823 (HP) : (2018) 2 SimLC 779 : (2018) 3 TAC 417

Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 6, 66, 69, 149, 149(1), 149(2), 149(3), 149(7)Motor Vehicles Act, 1939 — Section 96(2)
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