High Courts13 Jun 2012
Surrender Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0056
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 39 of 85
High Courts13 Jun 2012
Sh. Rakesh Kumar Pirta, Sh. Lobzang Chhering and Sarita Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0055
High Courts13 Jun 2012
Smt. Shashi Kala Sharma Vs State of H.P., The Director of Higher Education, Directorate of Education Himachal Pradesh at Shimla and The Deputy director of elementary Education Kangra at Dharmshala, District Kangra, Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0051
High Courts13 Jun 2012
M/s Himachal Fine Blank Limited Vs M/s KDDL Limited
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0042
High Courts13 Jun 2012
State of H.P. Vs Narinder Singh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 159Penal Code, 1860 (IPC) — Section 107, 114Prevention of Corruption Act, 1988 — Section 11, 12, 14, 20, 20(1)
High Courts12 Jun 2012
Dharam Singh Guleria Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0157
High Courts12 Jun 2012Dismissed
Shri Jiwa Nand alias Jiwa Ram, Shri Shiv Chand, Shri Hot Ram alias Het Ram and Shri Shetu Ram alias Sher Singh Vs Shri Atma Ram, Shri Piare Chand and Shri Devi Singh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0138
High Courts12 Jun 2012Dismissed
Bharat Sanchar Nigam Limited Vs Sh. Krishan Kumar and The Presiding Officer, Central Government Industrial Tribunal-cum- Labour Court-II, Extn. Press Building Depot, 3rd Floor, Sector 18, Chandigarh, UT
High Court Of Himachal Pradesh · (2013) 1 SCT 241
Industrial Disputes Act, 1947 — Section 25F
High Courts12 Jun 2012Dismissed
Rajinder Singh Vs H.P. Subordinate Service Selection Board and H.P.S.E.B.
High Court Of Himachal Pradesh · (2013) 1 SCT 583 : (2013) 2 SLJ 176
High Courts12 Jun 2012Dismissed
Indian Council of Agriculture Research Vs Shakti Ram and Shri Ranjeet Singh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0122
Constitution of India, 1950 — Article 309
High Courts12 Jun 2012Dismissed
Shri Pritpal Singh Vs Shri Subhash Chand Goel, Shri Brij Mohan Goel, Shri Sunil Kumar Goel, Shri Rajesh Kumar Goel, Shri Surender Kumar Goel, Shri Praveen Kumar Goel and Shri Ashok Kumar Goel
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0118
Transfer of Property Act, 1882 — Section 106, 116
High Courts12 Jun 2012
Amita Badiyal Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0117
High Courts12 Jun 2012Dismissed
Khalilul Rehman, Retired P.T.I. and Others Vs Sh. Ashraf Ali and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0106
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 97
High Courts12 Jun 2012
Balwant Singh and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0089
High Courts12 Jun 2012
Ranjit Singh Chandel Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0071
High Courts12 Jun 2012
Ram Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0053
High Courts12 Jun 2012
Sarda Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0048
High Courts12 Jun 2012Allowed
Smt. Roshani Devi Vs Smt. Tripta Devi, Sh. Gurmail Singh and Smt. Kanta Devi Kanta Devi Vs Smt. Tripta Devi and Sh. Gurmail Singh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0039
Evidence Act, 1872 — Section 65
High Courts12 Jun 2012Allowed
Sh. Mehar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 409, 420
High Courts12 Jun 2012
Smt. Devina Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 439Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(X)