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High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 41 of 85

High Courts11 Jun 2012Dismissed

Ram Dass Panwar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 2 ShimLC 1156

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 406, 409, 419, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(1), 13(1)(b)(d), 13(2), 13(2)
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High Courts01 Jun 2012Dismissed

Praveen Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0101

Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 342, 506
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High Courts01 Jun 2012

Nikka Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
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High Courts01 Jun 2012Dismissed

Ranjit Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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High Courts01 Jun 2012Dismissed

Sanjeev Aery Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 440Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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