High Courts12 Jun 2012Allowed
Pawan Kumar Vs Deep Kumar Dutt
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0031
Negotiable Instruments Act, 1881 (NI) — Section 147
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 40 of 85
High Courts12 Jun 2012
State of H.P. Vs Amar Chand, alias Amru
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0027
Penal Code, 1860 (IPC) — Section 304A
High Courts11 Jun 2012
Sh. Ved Ram and Others Vs The State of H.P., The Engineer-in-Chief, I and PH, U.S. Club, Shimla, H.P. and The Executive Engineer, I and PH Division, Sarkaghat, District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0167
High Courts11 Jun 2012
Smt. Bimla Dhar Vs State of Himachal Pradesh, The Director, Elementary Education, Shimla, H.P., The Deputy Director Elementary Education, Kangra at Dharamshala, H.P. and The Head Master, Govt. Girls High School, Dehra, District Kangra (H.P.)
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0165
High Courts11 Jun 2012
Shri Beli Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0161
High Courts11 Jun 2012
Ram Swaroop Vs State of H.P., Conservator of Forest Wild Life Division, Shimla, District Shimla, H.P., Divisional Forest Officer Wild Life Division, Shimla, Tehsil and District Shimla, H.P. and Accountant General, Himachal Pradesh, Shimla, District Shimla-171003
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0160
High Courts11 Jun 2012
General Manager, NHPC Stage-III, Dharwala, District Chamba, H.P. Vs H.P. Forest Department
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 32, 33
High Courts11 Jun 2012Dismissed
Shri Mehar Chand Vs Shri Bidhi Chand
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0140
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 10, 100
High Courts11 Jun 2012
Shiv Singh and Others Vs Prem Singh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0135
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Evidence Act, 1872 — Section 111(g), 114, 114(g)Transfer of Property Act, 1882 — Section 53A
High Courts11 Jun 2012
Sundru Power Venture Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0120
High Courts11 Jun 2012Dismissed
Joginder Chauhan, O.C. Saklani, VK Sharma and Pritam Singh Chandel Vs State of HP
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0116
High Courts11 Jun 2012
Sheetal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0110
High Courts11 Jun 2012Dismissed
State of Himachal Pradesh Vs Sarwan Kumar (deceased) through his L.Rs: Shri Rakesh Kumar, Shri Vinod Kumar, Smt. Mamta Devi, Kumar and Smt. Sarla Devi
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0105
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1)
High Courts11 Jun 2012
Smt. Meera Shyam Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0097
High Courts11 Jun 2012Dismissed
HRTC Vs Presiding Judge Labour Court/Industrial Tribunal H.P. Shimla-171001 and Ram Lal
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0096
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts11 Jun 2012
Sh. Mahesh and Others Vs The State of H.P., The Engineer-in-Chief and The Executive Engineer, HPPWD Division Bharmour, District Chamba, H.P. Smt. Champa Devi and Smt. Bimla Devi Vs The State of H.P. and The Deputy Director of Agriculture with headquarter at Nahan, H.P. Sh. Gian Chand and Others Vs The State of H.P. and The Executive Engineer, I and PH division, Chamba, H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0095
High Courts11 Jun 2012
Shri Ram Tej Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0070
High Courts11 Jun 2012
Sh. Madan Singh and Sh. Sohan Singh Vs The State of H.P., The Principal Chief Conservator of Forests with Headquarter at Shimla, H.P., The Conservator of Forest, forest Circle Nahan, District Sirmour, H.P. and The Divisional Forest Officer Renuka, District Sirmour, H.P. Sh. Karam Chand and Sh. Tek Chand Vs The State of H.P., The Director of Industries with Headquarter at Shimla, H.P. and The Sericulture Officer Dehra, District Kangra, H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0069
High Courts11 Jun 2012
Karam Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0049
High Courts11 Jun 2012
Shri Sharda Nand Vs State of Himachal Pradesh, The Director Elementary Education, H.P., Shimla and Block Elementary Education Officer, Sadar-II Katola, Tehsil Sadar, District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0047