High Courts15 Jun 2012Allowed
Jagdamba Prasad Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0084
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 37 of 85
High Courts15 Jun 2012Dismissed
Dr. Karan J. Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0082
Constitution of India, 1950 — Article 226, 227
High Courts15 Jun 2012
BMG Agro Tech. and Marketing Private Ltd. Vs Union of India and The President, Cantonment Board Subathu
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0078
High Courts15 Jun 2012Dismissed
The General Manager, Rosin and Turpentine Factory, Distt. Bilaspur, Himachal Pradesh Vs The Principal Secretary Labour to the Government of Himachal Pradesh civil Secretariat Shimla-2, Himachal Pradesh, The Presiding Judge Industrial Tribunal-cum-Labour Court, Dharamshala, Himachal Pradesh and Sh. Man Singh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0075
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Jun 2012
Om Prakash and Others Vs Commissioner, Regional Provident Fund and Others
High Court Of Himachal Pradesh · (2013) 1 SCT 202
High Courts15 Jun 2012
Mohinder Pal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2012 HP 105 : (2013) 1 BC 526
Constitution of India, 1950 — Article 12, 14, 226
High Courts14 Jun 2012
Kanta Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts14 Jun 2012Allowed
M/s Summer India Vs H.P. State Cooperative Wool Procurement and Marketing Federation Ltd. and M/s Kamdhenu Feeds
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0132
Constitution of India, 1950 — Article 12, 14, 226
High Courts14 Jun 2012Dismissed
Sh. Kanshi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 ShimLC 219
General Clauses Act, 1897 — Section 6Punjab Reorganisation Act, 1966 — Section 5
High Courts14 Jun 2012
Krishan Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0128
High Courts14 Jun 2012Dismissed
Chuhar Singh Vs Jai Prakash Gupta and Satpal Gupta
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0124
High Courts14 Jun 2012Dismissed
Anurag Sen Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0119
High Courts14 Jun 2012Dismissed
Smt.Mamta Devi Vs Dinesh Kumar
High Court Of Himachal Pradesh · AIR 2013 HP 13 : (2012) 3 ShimLC 1422
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts14 Jun 2012
Shri Surinder Pal Vs Shri C. R. Verma
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0108
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jun 2012Dismissed
Het Ram, Kunj Lal and sons of Sh. Anant Ram Vs Smt. Nupi and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0104
Himachal Pradesh Land Revenue Act, 1954 — Section 46
High Courts14 Jun 2012Dismissed
Municipal Council Chamba Vs Hans Raj
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0086
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Jun 2012Dismissed
Shri Gian Chand and Others Vs M/s York Exports Ltd.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0081
Contract Act, 1872 — Section 56, 73, 74, 75
High Courts14 Jun 2012Dismissed
Mehar Chand Vs Bhadar
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jun 2012
Shri Badri Nath Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0074
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jun 2012Allowed
Dhani Ram and Sh. Roop Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0046
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 20 Rule 3, 151, 152, 153AConstitution of India, 1950 — Article 137, 145