High Courts30 Jun 2011Dismissed

State of H.P. Vs Hari Krishan

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0168

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts30 Jun 2011

Lal Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0167

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20BPenal Code, 1860 (IPC) — Section 379, 380
High Courts30 Jun 2011Allowed

Amit Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(A), 20(B), 27, 42