High Courts20 Jul 2011Dismissed
State of H.P. Vs Mulakh Raj
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 77 of 152
High Courts20 Jul 2011
Madan Mohan Gupta Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0082
High Courts20 Jul 2011Dismissed
Superintending Engineer, Punjab State Power Corporation Ltd. and Another Vs Sikander Lal
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0077
Industrial Disputes Act, 1947 — Section 10(1)
High Courts20 Jul 2011
Ram Krishan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0074
High Courts20 Jul 2011
Surinder Singh Vs Hem Raj and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0069
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jul 2011
HP Non-gazetted Judicial Employees Welfare Association Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0066
Himachal Pradesh Subordinate Courts Employees (Pay, Allowances and Other Conditions of Service) Act, 2005 — Section 3, 3(2)
High Courts20 Jul 2011
Asha Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0061
High Courts20 Jul 2011
Janki Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0039
High Courts20 Jul 2011Dismissed
Van Vibhag Yantrik Karacmchari Sangh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0033
High Courts20 Jul 2011
Krishan Lal and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0026
High Courts20 Jul 2011
New India Assurance Co. Ltd. Vs Mandip Kaur and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0022
Motor Vehicles Act, 1988 — Section 2(14), 2(35), 2(47), 3
High Courts19 Jul 2011Dismissed
Bensu Devi Vs Kishan Chand and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 12
Transfer of Property Act, 1882 — Section 126
High Courts19 Jul 2011
Prakash Chand and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0007
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts19 Jul 2011Dismissed
Pushinder Kaur and Others Vs Kishan Kapur and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 16
Limitation Act, 1963 — Section 5
High Courts18 Jul 2011
Nirmla Devi Vs BBMB and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0186
High Courts18 Jul 2011
Rattan Lal and Others Vs Tulsi Ram
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0185
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts18 Jul 2011Allowed
Inderjit Bhickta Vs Mahesh Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jul 2011Dismissed
Mehar Singh and Others Vs Het Ram and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0005
Evidence Act, 1872 — Section 135, 35Punjab Land Revenue Act, 1887 — Section 123
High Courts14 Jul 2011
Himachal Road Transport Corporation and Another Vs Raghubir Singh
High Court Of Himachal Pradesh · (2012) 132 FLR 1045
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 25F
High Courts14 Jul 2011
Pritam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) CriLJ 468
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354Probation of Offenders Act, 1958 — Section 4