High Courts20 Jul 2011Dismissed

State of H.P. Vs Parkash Chand

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0219

Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts20 Jul 2011Dismissed

State of H.P. Vs Gurdia

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0180

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378, 378(3)Penal Code, 1860 (IPC) — Section 307