High Courts03 May 2011Dismissed
GSRTC and Another Vs Jinabhai Dhanjibhai Baraiya
Gujarat High Court · (2011) 05 GUJ CK 0146
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 749 of 1,769
High Courts03 May 2011Dismissed
Union of India (UOI) and Another Vs Rameshchandra Kantilal Patel
Gujarat High Court · (2011) 05 GUJ CK 0144
Constitution of India, 1950 — Article 14, 16
High Courts03 May 2011Dismissed
Gopalbhai Meghajibhai Patel and Others Vs Secretary and Others
Gujarat High Court · (2011) 05 GUJ CK 0143
Bombay Land Revenue Code, 1879 — Section 79Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 96
High Courts03 May 2011Dismissed
Shethia Navinchandra Vallabhbhai Vs Chania Ali Umar and Others
Gujarat High Court · (2011) 05 GUJ CK 0142
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 34, 90
High Courts03 May 2011Dismissed
Commr. of C. Ex. and Cus., Surat-I Vs Patel Vishnubhai Kantilal and Co.
Gujarat High Court · (2012) 28 STR 113 : (2012) 56 VST 241
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65, 65(33), 66, 72, 73(2)
High Courts03 May 2011Dismissed
Khimji Jamnadas Oil Cake Industries Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLH 357
Essential Commodities Act, 1955 — Section 2Gujarat Essential Articles (Licensing, Control and Stock Declaration) Order, 1981 — Section 2(8)
High Courts03 May 2011
Vinodbhai Arvindbhai Patel Proprietor Shakti Construction Vs Income Tax Officer
Gujarat High Court · (2011) 05 GUJ CK 0050
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 142(1), 143, 143(1)
High Courts03 May 2011Dismissed
Karimkhan Shahidkhan Vs Special Land Acquisition Officer and Another
Gujarat High Court · (2011) 05 GUJ CK 0049
Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28
High Courts03 May 2011Dismissed
Dharmendra Pravinchandra Shukla Vs Gujarat State Finance Corporation Staff Union and Others
Gujarat High Court · (2011) 05 GUJ CK 0045
Constitution of India, 1950 — Article 14Gujarat State Financial Corporation (Staff) (Amendment) Regulations, 1979 — Regulation 18Gujarat State Financial Corporation (Staff) Regulations, 1961 — Regulation 19
High Courts03 May 2011Dismissed
Patel Kamalbhai Sharadbhai Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0041
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2Bombay Land Revenue Code, 1879 — Section 73, 73BBombay Tenancy and Agricultural Lands Act, 1948 — Section 17, 17B, 32, 32(1B), 32F
High Courts03 May 2011Dismissed
Union Of India and Ors Vs Harishankar Dixit Retd. Medical Superintendent
Gujarat High Court · (2012) 1 GLR 444
Constitution of India, 1950 — Article 320(3)
High Courts02 May 2011Dismissed
Jayantilal Chaturbhai Parmar Vs Urmilaben Jayantilal Parmar and Others
Gujarat High Court · (2011) 2 DMC 503
Penal Code, 1860 (IPC) — Section 114, 498A, 506, 506A
High Courts02 May 2011Dismissed
Sashin and Company Vs Rupa Uka Sakaria (Deceased) by Heir and Another
Gujarat High Court · (2011) 130 FLR 379
Constitution of India, 1950 — Article 136, 14, 226
High Courts02 May 2011Allowed
Rasheshbhai Babubhai Shah and Others Vs The State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0116
High Courts02 May 2011Allowed
P and B Pharmaceuticals Ltd. Vs Union of India
Gujarat High Court · (2011) 273 ELT 34 : (2012) 27 STR 306
Central Excises and Salt Act, 1944 — Section 11A, 35L, 4Constitution of India, 1950 — Article 226
High Courts02 May 2011Dismissed
Bhojabhai Danabhai Rabari Vs State of Gujarat
Gujarat High Court · (2011) 130 FLR 759 : (2011) LLR 903
Industrial Disputes Act, 1947 — Section 25F
High Courts02 May 2011Dismissed
Oghad Masri Rabari Vs State of Gujarat
Gujarat High Court · (2011) LLR 811
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Apr 2011
Ralchem Limited Vs Ajit Balakrishna Kadu and Others
Gujarat High Court · (2012) 1 LLJ 753
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 12, 12(5)
High Courts29 Apr 2011Dismissed
Patel Sulochanaben and Another Vs Alpaben and Others
Gujarat High Court · (2011) 04 GUJ CK 0199
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 5(2)Constitution of India, 1950 — Article 227
High Courts29 Apr 2011
Gruh Finance Ltd. Vs Harshad Pravinbhai Thakkar and Others
Gujarat High Court · (2011) 04 GUJ CK 0197