Civil Procedure Code Amendment Act, 1976 — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 23 Rule 3B, Order 43 Rule 1A, Order 43 Rule 1A(2)

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High Courts05 May 2011Dismissed

Yash Polymers and Others Vs Union of India (UOI) and Another

Gujarat High Court · (2011) 3 GLH 539

Bureau of Indian Standards Act, 1986 — Section 14Bureau of Indian Standards Rules, 1987 — Rule 7(6), 7(7)Constitution of India, 1950 — Article 14, 19, 19(1), 226

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High Courts05 May 2011Dismissed

Shaikh Shakurninsa A. Rehman and Others Vs Yakubsha Gulabsha

Gujarat High Court · (2011) 05 GUJ CK 0019

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High Courts04 May 2011Dismissed

Vasant Dyeing and Printing Works and Others Vs Asset Reconstruction Company (India) Limited (Arcil) and Others

Gujarat High Court · (2011) 05 GUJ CK 0145

Constitution of India, 1950 — Article 14, 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13A(1), 13A(3), 14

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High Courts04 May 2011Allowed

Thakore Bakaji Chunaji and Another Vs State of Gujarat

Gujarat High Court · (2011) 05 GUJ CK 0141

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

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High Courts04 May 2011Allowed

Ilaben @ Lilaben Chandubhai Vs State of Gujarat

Gujarat High Court · (2011) 05 GUJ CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 307, 498A

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High Courts04 May 2011Allowed

Puranmal Motumal Pesavani Vs State of Gujarat

Gujarat High Court · (2011) 05 GUJ CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2, 20

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High Courts04 May 2011Allowed

State of Gujarat and Another Vs Thakor Madarji Amthaji and Another

Gujarat High Court · (2011) 05 GUJ CK 0051

Land Acquisition Act, 1894 — Section 18, 23(2), 23A(1), 28, 4

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High Courts04 May 2011Dismissed

Surat District Cooperative Bank Limited and Another Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0048

Banking Regulation Act, 1949 — Section 10A, 10B, 10DConstitution of India, 1950 — Article 14, 19(1), 213National Bank for Agriculture and Rural Development Act, 1981 — Section 2, 21, 22

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High Courts04 May 2011

Jaydeepsinh Ravubha Vaghela Vs Mahendrabhai Bhagwanbhai Dodiaor his Successor in The Office and Others

Gujarat High Court · (2011) 05 GUJ CK 0047

Gujarat Sales Tax Act, 1969 — Section 59, 59(1), 59A, 59B, 75

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High Courts04 May 2011

Sanjeev C. Bordia and Another Vs Sunilkumar Mohansingh Bordia

Gujarat High Court · (2011) 2 GLH 1753

Arbitration and Conciliation Act, 1996 — Section 13(5), 16, 16(6), 33, 34Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 15A, 28, 28(2)Evidence Act, 1872 — Section 91, 92

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High Courts04 May 2011