High Courts06 May 2011Dismissed
Ninama Udesinh Limabhai Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0064
Bombay Primary Education Act, 1947 — Section 24, 24(2), 24(4)Constitution of India, 1950 — Article 21, 226, 311
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 747 of 1,769
High Courts06 May 2011
Bhagvanbhai Malabhai Parmar Vs Kodinar Taluka Co-operative Banking Union Ltd.
Gujarat High Court · (2011) 05 GUJ CK 0063
Constitution of India, 1950 — Article 226, 227
High Courts06 May 2011
Ahmedabad Dental College and Hospital Vs Gujarat University
Gujarat High Court · (2011) 05 GUJ CK 0037
Dentists Act, 1948 — Section 20Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Payment of Fees) Act, 2007 — Section 6
High Courts05 May 2011Allowed
Hotel Oasis (Surat) (P) Ltd. Vs Dy. CIT
Gujarat High Court · (2011) 05 GUJ CK 0160
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
High Courts05 May 2011Dismissed
State of Gujarat and Others Vs Savitaben Hirajibhai
Gujarat High Court · (2011) 05 GUJ CK 0139
Limitation Act, 1963 — Section 3
High Courts05 May 2011Dismissed
Gustadji Dhanjisha Buhariwala and Another Vs Nevil Bamansha Buhariwala and Others
Gujarat High Court · AIR 2011 Guj 394 : (2011) 2 GLH 147 : (2011) 2 GLR 1357
Civil Procedure Code Amendment Act, 1976 — Section 100A, 115(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 100A , 115Constitution of India, 1950 — Article 12, 136, 14, 145, 19
High Courts05 May 2011Dismissed
Gujarat State Road Transport Corporation Vs Chimanlal Mohanlal
Gujarat High Court · (2011) 05 GUJ CK 0105
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 May 2011Dismissed
Gopalsinh Devji Waghela through Poa Holder Gajendrasinh Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0093
High Courts05 May 2011Dismissed
Sagar Hardas Punja through Power of Attorney Bharatbhai and Another Vs Deputy Executive Engineer
Gujarat High Court · (2011) 05 GUJ CK 0092
Constitution of India, 1950 — Article 14, 19, 226, 31Electricity Act, 2003 — Section 185Telegraph Act, 1885 — Section 16
High Courts05 May 2011Dismissed
Shri Chandrasingh @ Bharat Maansingh Waghela and Others Vs The State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0091
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 29, 8
High Courts05 May 2011Dismissed
Competent Authority and Another Vs Jagabhai Motibhai Vaghela
Gujarat High Court · (2011) 05 GUJ CK 0086
Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H
High Courts05 May 2011Allowed
Geetaben Jigneshbhai Modi Vs Life Insurance Corporation of India and Others
Gujarat High Court · AIR 2011 Guj 408
Constitution of India, 1950 — Article 12, 226Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 10, 15, 16, 16(1), 17Life Insurance Corporation (Agents) Rules, 1972 — Rule 16(1), 24
High Courts05 May 2011Dismissed
Gujarat Energy Transmission Corporation Ltd. Vs Savitaben Shanabhai Parmar and Others
Gujarat High Court · (2011) 05 GUJ CK 0059
Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28
High Courts05 May 2011
Taraben Surjibhai Kharadi and Wife of Ishwarbhai M. Buj Vs Ishwarbahi Mavjibhai Buj
Gujarat High Court · (2011) 2 DMC 741
Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 7
High Courts05 May 2011Dismissed
State of Gujarat Vs M.D. Jogal
Gujarat High Court · (2011) 05 GUJ CK 0057
High Courts05 May 2011Dismissed
Sonpal Export Pvt Ltd. Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (2011) 05 GUJ CK 0056
High Courts05 May 2011Dismissed
Kacharabhai Jivabhai Vala and Others Vs Collector and Others
Gujarat High Court · (2011) 05 GUJ CK 0055
Constitution of India, 1950 — Article 226Election Petitions Rules — Rule 28Gujarat Co-operative Societies Act, 1961 — Section 145U
High Courts05 May 2011Dismissed
Dipakbhai Dudabhai Vala and Others Vs Collector and Others
Gujarat High Court · (2011) 05 GUJ CK 0054
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 145UGujarat Co-operative Societies Rules, 1965 — Rule 28
High Courts05 May 2011Dismissed
Ranchhodbhai Manilal Patel Vs Bai Alkhiben and Another
Gujarat High Court · (2011) 05 GUJ CK 0053