High Courts10 May 2011Dismissed
Gujarat Maritime Board Vs Haresh H. Bhatt
Gujarat High Court · (2011) 05 GUJ CK 0071
Constitution of India, 1950 — Article 162, 226, 309Gujarat Maritime Board Act, 1981 — Section 3(2)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 745 of 1,769
High Courts10 May 2011
Shah Kaminiben Mahendrabhai Vs Jyotshanaben P. Prajapati
Gujarat High Court · (2011) 05 GUJ CK 0044
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 May 2011Dismissed
Nitin Shantilal Bhagat and Another Vs State of Gujarat
Gujarat High Court · (2011) 3 GLR 1972
Bombay Children Act, 1948 — Section 94Bombay High Court (Appellate Side) Rules, 1960 — Rule 1Bombay Prohibition Act, 1949 — Section 93
High Courts10 May 2011Dismissed
Kolli Madhav Sairam Reddy Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 1 GLH 460
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226
High Courts10 May 2011
The National Insurance Co. Ltd. Vs Ankitbhai Babubhai Shah and Others
Gujarat High Court · (2011) 05 GUJ CK 0029
Motor Vehicles Act, 1988 — Section 140
High Courts10 May 2011Dismissed
Shivlal Naranbhai Maharaj Vs Charotar Vidya Mandal
Gujarat High Court · (2011) 05 GUJ CK 0028
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29, 29(2), 31FCivil Procedure Code, 1908 (CPC) — Section 115
High Courts10 May 2011Dismissed
Nirmalkumar Tulsiram Rakhecha Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 439(1)Penal Code, 1860 (IPC) — Section 114, 120(B), 304(B), 304A, 498(A)
High Courts10 May 2011Allowed
Gujarat Industrial Development Corporation Vs Chemstar Organics (I) Ltd. and Another
Gujarat High Court · (2011) 05 GUJ CK 0014
Constitution of India, 1950 — Article 12, 226Contract Act, 1872 — Section 5
High Courts10 May 2011Dismissed
Rajkot District Panchayat Vs Chhagan Lakhanumal Thakkar
Gujarat High Court · (2011) 05 GUJ CK 0013
Civil Procedure Code, 1908 (CPC) — Section 115Gujarat Panchayats Act, 1961 — Section 5
High Courts10 May 2011
Bholasingh Jaiprakash Construction Ltd. and Others Vs The State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141
High Courts09 May 2011Dismissed
State of Gujarat and Another Vs Jethabhai Devabhai
Gujarat High Court · (2011) 05 GUJ CK 0152
Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28
High Courts09 May 2011Allowed
Vaghri Jenabhai Khumabhai and Others Vs The State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0151
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts09 May 2011Dismissed
State of Gujarat and Another Vs Mahendra Babulalabhai
Gujarat High Court · (2011) 05 GUJ CK 0150
High Courts09 May 2011Dismissed
Bhadraben Ranchhodlal Parikh and Others Vs Bhanuprasad Shankerlal Vyas
Gujarat High Court · (2011) 05 GUJ CK 0149
High Courts09 May 2011Dismissed
Gangaben Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0147
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 15, 6, 6(2), 7, 8
High Courts09 May 2011
Shri Rajaji Ramdev and Another Vs Abdul Avval Habibbulah Mansuri and Others
Gujarat High Court · (2011) 05 GUJ CK 0137
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 May 2011
Kulbhushan Kantibhai Patel and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0114
Penal Code, 1860 (IPC) — Section 201, 34, 342, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(11), 3(2), 4, 5
High Courts09 May 2011Allowed
Thakore Bhalabhai Umabhai Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0111
Constitution of India, 1950 — Article 14
High Courts09 May 2011Dismissed
L.H. Mehta and Others Vs Kandla Port Trust and Others
Gujarat High Court · (2011) 3 GLR 1841
Constitution of India, 1950 — Article 12, 14, 226, 300AMajor Port Trusts Act, 1963 — Section 2, 2(12), 29, 29(1), 29(3)Transfer of Property Act, 1882 — Section 10, 11
High Courts09 May 2011
Vinodbhai Jivabhai Amin and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482