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Gujarat High Court judgments

35,376 judgments · page 746 of 1,769

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High Courts09 May 2011Dismissed

Rameshkumar Chhotalal Shah Vs Patel Varanasibhai Shivram

Gujarat High Court · (2011) 05 GUJ CK 0061

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3)Transfer of Property Act, 1882 — Section 106, 111
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High Courts09 May 2011

Parsi Panchayat Vs Hamirbhai Bachubhai and Others

Gujarat High Court · (2011) 05 GUJ CK 0031

Civil Procedure Code, 1908 (CPC) — Section 115, 96
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High Courts09 May 2011

Dineshkumar Vasantilal Karnavat Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0016

Constitution of India, 1950 — Article 14, 19(1), 226Motor Vehicles Act, 1988 — Section 194, 53, 53(1)
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High Courts09 May 2011Dismissed

Chairman Vs Prasannvadanbhai M. Mehta and Others

Gujarat High Court · (2011) 05 GUJ CK 0015

Bombay Public Trusts Act, 1950 — Section 2(10), 2(18), 21, 47, 47(2)
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High Courts06 May 2011Allowed

Mahendrakumar Manilal Patel and Others Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 408, 420, 468
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High Courts06 May 2011

State of Gujarat Vs Desai Rajubhai Lilabhai and Others

Gujarat High Court · (2011) 05 GUJ CK 0135

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High Courts06 May 2011Dismissed

Sonal Babubhai Sondharva Vs Principal District Judge and Another

Gujarat High Court · (2011) 05 GUJ CK 0134

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High Courts06 May 2011

Vinantiben Dipakbhai Jani Vs Patel Amit Ishwarbhai

Gujarat High Court · (2011) 05 GUJ CK 0133

Constitution of India, 1950 — Article 227
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High Courts06 May 2011Dismissed

Gujarat Electrcity Board Vs Kodarji Babarji Dabhai

Gujarat High Court · (2011) 05 GUJ CK 0132

Gujarat Electricity Board Regulations — Regulation 113Industrial Disputes Act, 1947 — Section 17B
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High Courts06 May 2011

Dinakaran Ayer Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0118

Atrocity Act — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 114, 306, 506(1), 507
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High Courts06 May 2011Allowed

Jodhubhai Golanbhai Vala Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0110

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 323, 324
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High Courts06 May 2011Allowed

Patel Rakeshkumar Dharamdas Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0108

Bombay Primary Education Act, 1947 — Section 23AConstitution of India, 1950 — Article 14, 16(1), 16(4), 226Penal Code, 1860 (IPC) — Section 465, 467, 468, 471
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High Courts06 May 2011Allowed

High Court of Gujarat Vs Uday Laxmikant Desai and Others

Gujarat High Court · (2011) 05 GUJ CK 0102

Constitution of India, 1950 — Article 226, 229, 235
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High Courts06 May 2011Dismissed

Kanaiyalal Madharaj Sindhi (Deceased) and Another Vs Parshaben Punjalal Khatri

Gujarat High Court · (2011) 05 GUJ CK 0100

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)(C)
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High Courts06 May 2011Allowed

State of Gujarat and Others Vs S.R. Williams and Others

Gujarat High Court · (2011) 05 GUJ CK 0083

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High Courts06 May 2011Dismissed

State of Gujarat and Another Vs V.B. Kachot

Gujarat High Court · (2011) 05 GUJ CK 0069

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High Courts06 May 2011Dismissed

Bharvad Becharbhai Jivanbhai and Another Vs Officer On Special Duty and Another

Gujarat High Court · (2011) 05 GUJ CK 0068

Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6
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High Courts06 May 2011

Jyotsnaben Rajendra Desai Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0067

Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 20(2)
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High Courts06 May 2011

Raval Vihabhai Laxmanbhai Vs Raval Chandrikaben Vihabhai and Another

Gujarat High Court · (2011) 05 GUJ CK 0066

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
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High Courts06 May 2011Dismissed

Gendalbhai Bhavabhai Chauhan Vs Deputy Executive Engineer G.W.R.D.C.

Gujarat High Court · (2011) 05 GUJ CK 0065

Industrial Disputes Act, 1947 — Section 25B
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