High Courts12 May 2011Dismissed
Vishalsinh Dilipsinh Jadeja Vs National Highway Authority of India and Others
Gujarat High Court · (2011) 05 GUJ CK 0084
National Highways Act, 1956 — Section 3A(1), 3C, 3D
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 743 of 1,769
High Courts12 May 2011Allowed
Thakkar Rameshkumar Mafatlal Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 311, 374Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts12 May 2011Dismissed
Ajitsinh Ramubha Jadeja Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0077
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 271, 51(11)Jetpur Navagadh Municipality Rules — Rule 19, 20, 21, 22, 23
High Courts12 May 2011
Rakesh Prahladram Joshi and Others Vs State of Gujarat
Gujarat High Court · (2011) 2 GLH 256
Bombay Police Act, 1951 — Section 135(1)Constitution of India, 1950 — Article 19, 20(1), 20(2), 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 302, 436, 437, 437(1), 437(3)
High Courts12 May 2011Dismissed
Shah Chandrakant Ramji Vs Patel Karshanbhai Nathubhai and Others
Gujarat High Court · (2011) 05 GUJ CK 0072
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts12 May 2011
Labhshanker Manishankar Joshi and Others Vs Kamlashanker Bhogilal Pandya and Others
Gujarat High Court · (2011) 05 GUJ CK 0018
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(A), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 May 2011Dismissed
Relcon Infra Projects Limited Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0017
High Courts12 May 2011Dismissed
Ranchhodbhai Bavabhai Thakore Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 107, 108
High Courts12 May 2011Allowed
Nai Pravinaben Sureshbhai Vs Nai Sureshbhai Parshottamdas
Gujarat High Court · (2011) 05 GUJ CK 0010
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts12 May 2011
New India Assurance Co. Ltd. Vs Rajubhai Krishnakant Shukla and Others
Gujarat High Court · (2011) 05 GUJ CK 0009
Motor Vehicles Act, 1988 — Section 140
High Courts11 May 2011
Bajaj Allianz General Insurance Company Limited Vs Rafikbhai Abdulraheman Tariyara and Another
Gujarat High Court · (2011) 05 GUJ CK 0131
Motor Vehicles Act, 1988 — Section 140
High Courts11 May 2011
New India Assurance Co. Ltd. Vs Jayeshbhai Nanchanda Thakkar and Others
Gujarat High Court · (2011) 05 GUJ CK 0130
High Courts11 May 2011Allowed
Special Land Acqusition Officer and Another Vs Prahladkumar Abaidas Patel and Others
Gujarat High Court · (2011) 05 GUJ CK 0129
Bombay Land Revenue Code, 1879 — Section 40, 60, 62Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Gujarat Land Revenue Rules, 1972 — Rule 37, 42
High Courts11 May 2011
Rivera Polymers Pvt. Ltd. Vs Bachuji Ganeshji Ravar
Gujarat High Court · (2011) 05 GUJ CK 0128
High Courts11 May 2011Allowed
Commissioner of C. Ex. and Customs Vs Gujarat Heavy Chemicals Ltd.
Gujarat High Court · (2011) 22 STR 610 : (2011) 43 VST 272
CENVAT (Credit) Rules, 2004 — Rule 2(1)
High Courts11 May 2011Allowed
Asmaben M. Savan and Another Vs District Collector
Gujarat High Court · (2011) 05 GUJ CK 0101
Constitution of India, 1950 — Article 14, 226Petroleum Rules, 2002 — Rule 143, 144, 154(2)
High Courts11 May 2011Dismissed
Michail Arhangelos S.A. Vs M.V. Star 7 (Ex. M.V. Michail Arhangelos) and Others
Gujarat High Court · (2011) 3 GLH 70
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 12
High Courts11 May 2011
State of Guajrat Vs Shivkant alias Munna alias Ramkaran Krishnadatt Tripathi
Gujarat High Court · (2011) 4 Crimes 481
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401
High Courts11 May 2011
Bhaskar Shivprasad Vora Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0087
Constitution of India, 1950 — Article 226
High Courts11 May 2011
Yogeshbhai Durgaprasad Sharma Vs The State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0081
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467