High Courts16 May 2011
Tansukh @ Tanso Govindbhai Zapadia and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0109
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 742 of 1,769
High Courts13 May 2011Allowed
SNA Infraprojects Private Limited Vs Sub Registrar and Others
Gujarat High Court · (2011) 3 GLH 15 : (2011) 15 GLH 3 : (2012) 1 GLR 43
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1947 — Section 5(1)Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991 — Section 10, 3, 3(1), 4, 5
High Courts13 May 2011Dismissed
State of Gujarat Vs Chaudhari Vipulkumar Mansinhbhai and Another
Gujarat High Court · (2011) 05 GUJ CK 0079
Bombay Police Act, 1951 — Section 135, 35Criminal Procedure Code, 1973 (CrPC) — Section 24(8), 378Penal Code, 1860 (IPC) — Section 114, 323, 325
High Courts13 May 2011Dismissed
Bharatbhai Chilabhai Limbachiya Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts13 May 2011
Mavsing Pratapsing Pateliya Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0074
High Courts13 May 2011Allowed
Surat Municipal Corporation Vs Aminesh Chandravadan Bodiwala
Gujarat High Court · (2011) 3 GLR 2059
Industrial Disputes Act, 1947 — Section 25F
High Courts13 May 2011Allowed
Dilip Kumar Husmukhlal Mistri and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 DMC 707
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498
High Courts13 May 2011Allowed
Chhaganlal Suteriya Vs Income Tax Officer and Another
Gujarat High Court · (2011) 242 CTR 528
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 139, 142, 142(1), 142(2A), 143(2)
High Courts13 May 2011Dismissed
Shailendra Yashwant Karat Vs Pradip Bhaskar, Director and Another
Gujarat High Court · (2011) 05 GUJ CK 0011
Penal Code, 1860 (IPC) — Section 384, 506, 511
High Courts12 May 2011
Mehsana District Cooperative Union Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0126
High Courts12 May 2011Dismissed
Aakash Oil Tech Services and Others Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (2011) 05 GUJ CK 0125
High Courts12 May 2011Dismissed
Bhavnaben (Dalit) Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 439(1)Penal Code, 1860 (IPC) — Section 114, 304A, 342, 363, 366
High Courts12 May 2011Dismissed
RFCL Limited Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0122
Constitution of India, 1950 — Article 14, 226
High Courts12 May 2011Allowed
Banaskantha District Co-op. Union Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLH 1707 : (2011) 2 GLR 1707 : (2011) 8 RCR(Civil) 151
Constitution of India, 1950 — Article 226
High Courts12 May 2011Dismissed
Chandrasinh Ishwarbava Rajput Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7
High Courts12 May 2011Dismissed
Vaghela Ushaben Dahyabhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0119
Constitution of India, 1950 — Article 226
High Courts12 May 2011Dismissed
Abdulkadar Mohamad Azam Sheikh Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0104
Constitution of India, 1950 — Article 51ACriminal Procedure Code, 1973 (CrPC) — Section 397, 451Prevention of Cruelty to Animals Act, 1960 — Section 11(1), 35(4)
High Courts12 May 2011Dismissed
Vinodchandra Ambalal Barot Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts12 May 2011Dismissed
Rabari Jivabhai Munabhai and Others Vs The State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0089
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 307
High Courts12 May 2011Dismissed
State of Gujarat and Others Vs Vasava Ramilaben Harilal @ Vasava Ramaniben Harilal
Gujarat High Court · (2011) 05 GUJ CK 0085