Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7(1), 7(5)Prevention of Food Adulteration Rules, 1955 — Rule 14, 16(B)

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High Courts20 Jun 2011Allowed

Disco Garments Pvt. Ltd. and 1 Another Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 273 ELT 198

Central Excise Rules, 1944 — Rule 173QConstitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 20(2)

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High Courts20 Jun 2011Dismissed

Prabhatbhai Dalabhai Desai Vs Bharat Textile Works

Gujarat High Court · (2011) 06 GUJ CK 0074

Industrial Disputes Act, 1947 — Section 17B

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High Courts20 Jun 2011Dismissed

Mehmood Kasamji Jamalji Vs Mohammed Raza-Ul-Hak Kazi and Others

Gujarat High Court · (2011) 06 GUJ CK 0073

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)

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High Courts20 Jun 2011

Vasantlal Mangaldas Mehta and Another Vs Dhariniben Dilipbhai Mehta and Another

Gujarat High Court · (2011) 06 GUJ CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 114, 323, 420, 498A

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High Courts20 Jun 2011Allowed

New India Assurance Company Limited Vs Indrasinh Dhansinh Rathod and Others

Gujarat High Court · (2011) 06 GUJ CK 0071

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High Courts20 Jun 2011Dismissed

Prahladbhai Manilal Parmar and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 06 GUJ CK 0070

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High Courts20 Jun 2011

Devganga Traders Vs O.L. of Mahendra Mills Ltd. and Others

Gujarat High Court · (2011) 06 GUJ CK 0064

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High Courts20 Jun 2011Allowed

Mukeshbhai Jaswantrai Joshi Vs Bhavangar Municipal Corporataion

Gujarat High Court · (2011) 06 GUJ CK 0041

Constitution of India, 1950 — Article 226

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High Courts20 Jun 2011Allowed

Alkesh Pranjivanbhai Patel Vs Bhavnagar Municipal Corporation

Gujarat High Court · (2011) 06 GUJ CK 0040

Constitution of India, 1950 — Article 226

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High Courts20 Jun 2011Dismissed

M.R. Mittal Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 06 GUJ CK 0031

Constitution of India, 1950 — Article 226, 32Limitation Act, 1963 — Section 3

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High Courts20 Jun 2011Dismissed

Bhikhabhai Morabhai Parmar Vs State of Gujarat

Gujarat High Court · (2011) 06 GUJ CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7

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High Courts17 Jun 2011Dismissed

Patel Hareshkumar Arvindbhai Vs State of Gujarat

Gujarat High Court · (2012) 1 GLR 300

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156, 156(1), 156(3)Penal Code, 1860 (IPC) — Section 114, 120B, 408, 463, 465

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High Courts17 Jun 2011Allowed

Hindustan Inks and Resins Ltd. Vs Dy. CIT

Gujarat High Court · (2011) 06 GUJ CK 0050

Income Tax Act, 1961 — Section 68

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High Courts17 Jun 2011Allowed

Jayaben Paghdal Vs State of Gujarat

Gujarat High Court · (2012) 1 GLR 31

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High Courts16 Jun 2011Allowed

Sabbir Jamalbhai Mehtar Vs State of Gujarat and Others

Gujarat High Court · (2011) 06 GUJ CK 0028

Constitution of India, 1950 — Article 14, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 174(1), 176(1), 176(4), 190Penal Code, 1860 (IPC) — Section 120B, 121A, 123, 307, 323

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High Courts16 Jun 2011Allowed

Rajubhai Pithabhai Vala Vs State of Gujarat and Others

Gujarat High Court · (2011) 3 GLH 42

Arms Act, 1959 — Section 25(1), 25(1)(B)(A)Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 202, 438, 439(2)

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