High Courts30 Jun 2011Dismissed
Dy. Engineer Sub Division (R and B) Vs Sindha Narpatsinh Kalubhai
Gujarat High Court · (2011) 06 GUJ CK 0024
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 738 of 1,769
High Courts30 Jun 2011Allowed
Parantap Chimanbhai Joshi Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0023
Constitution of India, 1950 — Article 226
High Courts30 Jun 2011Allowed
Chunara Vikrambhai Virchandbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0022
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 202(1)
High Courts30 Jun 2011Allowed
State of Gujarat Vs R.B. Shah
Gujarat High Court · (2011) 06 GUJ CK 0021
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-IV Vs Zora Pharma Limited
Gujarat High Court · (2011) 06 GUJ CK 0016
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Bajaj Processors Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0015
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011
Kantibhai Dhayabhai Patel Vs State of Gujarat and 1
Gujarat High Court · (2011) 06 GUJ CK 0014
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jun 2011Allowed
D. Bhattacharya Vs Ohm Prakash Jain, Director and 4
Gujarat High Court · (2011) 06 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 59, 67Penal Code, 1860 (IPC) — Section 174, 175, 176
High Courts30 Jun 2011Allowed
D. Bhatta Charya Vs Ajay Jain, Director Megatic Intermediate Pvt. and Others
Gujarat High Court · (2011) 4 Crimes 469
Criminal Procedure Code, 1973 (CrPC) — Section 174, 175, 176, 255, 256Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 59, 67Penal Code, 1860 (IPC) — Section 174, 175 , 176
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Gujarat Alkalies and Chemicals Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0009
Income Tax Act, 1961 — Section 268A, 268A
High Courts29 Jun 2011Allowed
Sugam Construction Private Ltd. and Another Vs Ushakant Naranbhai Patel and Others
Gujarat High Court · (2012) 107 CLA 219 : (2012) 2 CompLJ 332 : (2011) 3 GLH 468
Companies Act, 1956 — Section 10(F), 10E, 169, 284, 397
High Courts29 Jun 2011Dismissed
Dahiben and Others Vs State of Gujarat and 1
Gujarat High Court · (2011) 06 GUJ CK 0020
Bombay Land Revenue Code, 1879 — Section 135JConstitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114, 35, 74, 90
High Courts28 Jun 2011Dismissed
Commissioner of C. Ex., Cus. and S.T., Vapi Vs Guardian Plasticote Ltd.
Gujarat High Court · (2011) 273 ELT 189 : (2012) 34 STT 310
High Courts28 Jun 2011Dismissed
Oriental Insurance Co. Ltd. Vs Minor Ramesh through Guardian Ranchhodji D. Thakore and Others
Gujarat High Court · (2011) 4 TAC 478
High Courts28 Jun 2011Dismissed
C.C.E. and C., Vadodara-I Vs Gujarat Intelligence Security (India)
Gujarat High Court · (2011) 24 STR 167
Finance Act, 1994 — Section 75, 76, 78
High Courts24 Jun 2011Dismissed
Veljibhai Gagubhai Dhamsaniya Patel Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts24 Jun 2011Allowed
Darshan Vinodray Parikh and Others Vs State of Gujarat and Another
Gujarat High Court · (2012) 3 DMC 622
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts24 Jun 2011Dismissed
Subhadraben R. Valand Vs State of Gujarat and Others
Gujarat High Court · (2011) 06 GUJ CK 0030
Constitution of India, 1950 — Article 226
High Courts24 Jun 2011
Butani Cotton Industries Vs State of Gujarat and Others
Gujarat High Court · (2013) 57 VST 59
Constitution of India, 1950 — Article 226, 227Gujarat Sales Tax Act, 1969 — Section 12, 13, 32, 49, 49(2)
High Courts23 Jun 2011Allowed
Ambardi Seva Sahkari Mandali Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 06 GUJ CK 0069
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 81, 81(A), 84, 84(10), 85