High Courts30 Jun 2011Allowed
Junagadh Agricultural University Vs Hirabhai Mansurbhai
Gujarat High Court · (2011) 06 GUJ CK 0099
Constitution of India, 1950 — Article 14, 21Industrial Disputes Act, 1947 — Section 17B, 25F
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 737 of 1,769
High Courts30 Jun 2011Allowed
Manager Oil and Natural Gas Corpn. Ltd. Vs Rabari Tejabhai Bababhai and 2
Gujarat High Court · (2011) 06 GUJ CK 0098
Land Acquisition Act, 1894 — Section 35, 35(3)Limitation Act, 1963 — Article 137
High Courts30 Jun 2011Dismissed
United Commercial Bank Ltd. Vs Hajihusain Kasambhai and 1
Gujarat High Court · (2011) 06 GUJ CK 0097
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Jun 2011Dismissed
Bansidhar Majoor Kamdar Sahakari Mandli Ltd. Vs Construction and Maintennace Division, Gov''t of India and 2
Gujarat High Court · (2011) 06 GUJ CK 0096
High Courts30 Jun 2011Allowed
D. Bhattacharya Vs Ajay Jain, Director M/s Megatic Intermediate Pvt. and 4
Gujarat High Court · (2011) 4 Crimes 469
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 59, 67Penal Code, 1860 (IPC) — Section 174, 175, 176
High Courts30 Jun 2011Disposed Off
Commissioner of Income Tax Central-II Vs Standard Tea Processing Co. Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0094
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs B.D. Patel Quarry Works Private Limited
Gujarat High Court · (2011) 06 GUJ CK 0093
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Cera Leasing Finance and Industries Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0092
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax - Gandhinagar Vs Natvarlal Kacharalal Vyas
Gujarat High Court · (2011) 06 GUJ CK 0091
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-IV Vs Shree Vallabh Glass Works Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0090
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
The Director of Income Tax Vs Hydroplus International
Gujarat High Court · (2011) 06 GUJ CK 0087
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-IV Vs Saraswati Containers Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0086
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Baroda Brokers Pvt. Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0085
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-I Vs Aryaman Spinners Pvt Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0084
Income Tax Act, 1961 — Section 268A, 268A
High Courts30 Jun 2011Allowed
Commissioner of Income Tax Vs Jindal Worldwide Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0083
High Courts30 Jun 2011Allowed
Commissioner of Income Tax-III Vs The Green Environment Services Co-op Society Ltd.
Gujarat High Court · (2011) 06 GUJ CK 0082
Income Tax Act, 1961 — Section 268A
High Courts30 Jun 2011Allowed
Union of India and Others Vs Maganbhai P Parmar
Gujarat High Court · (2011) 06 GUJ CK 0058
Central Civil Services (Pension) Rules, 1972 — Rule 48(1)Constitution of India, 1950 — Article 311
High Courts30 Jun 2011Dismissed
Maniben Mohanlal Vora and 1 Vs Union of India
Gujarat High Court · (2011) 06 GUJ CK 0057
Railways Act, 1989 — Section 123(2)
High Courts30 Jun 2011Dismissed
Ganeshbhai Balubhai Patel Vs State of Gujarat
Gujarat High Court · (2011) 06 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts30 Jun 2011Dismissed
Commissioner of Service Tax Vs M/s Shrinandnagar-IV Co. Op. Housing Society Ltd.
Gujarat High Court · (2011) 46 VST 113
Finance Act, 2010 — Section 65(105)