High Courts06 Jul 2011Allowed
DY.C.I.T. (A) Vs Pradip N. Desai (HUF)
Gujarat High Court · (2011) 07 GUJ CK 0015
Income Tax Rules, 1962 — Rule 5
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 735 of 1,769
High Courts06 Jul 2011
Executive Engineer (O and M) and Others Vs Indian Plastic Industries
Gujarat High Court · (2011) 07 GUJ CK 0011
High Courts05 Jul 2011Allowed
Kamleshsinh Kalusinh Thakor Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 107, 114, 363, 366, 506(2)
High Courts05 Jul 2011Dismissed
Vrushali Hiren Shah Vs Smt. NHL Municipal Medical College
Gujarat High Court · (2011) 2 GLH 737 : (2011) 3 GLR 2075
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 2(30), 2(42), 6, 6(1), 6(6)
High Courts05 Jul 2011Allowed
Pratapbhai Surjibhai Dodiyar Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 29, 8, 8(C)
High Courts05 Jul 2011Allowed
Pravinsinh Mansinh Chauhan Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376, 506(2)
High Courts05 Jul 2011Dismissed
Rabari Merajbhai Meghabhai Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0072
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 4(1), 5A
High Courts05 Jul 2011Dismissed
Chetansinh Ghanubha Jadeja Vs Chairman / Managing Director, Dena Bank Head Office and Others
Gujarat High Court · (2011) 07 GUJ CK 0071
High Courts05 Jul 2011Allowed
Vijay Motibhai Dalpati Rathod Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0070
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Jul 2011Dismissed
Harshadbhai A. Bhatt Vs Union of India (UOI) and Another
Gujarat High Court · (2011) 07 GUJ CK 0038
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56
High Courts05 Jul 2011Dismissed
Everest Publicity Vs Municipal Commissioner and Others
Gujarat High Court · (2011) 07 GUJ CK 0033
Bombay Provincial Municipal Corporations Act, 1949 — Section 245Constitution of India, 1950 — Article 14Gujarat Town Planning and Urban Development Act, 1976 — Section 17, 17
High Courts05 Jul 2011
Kirankumar B. Patel Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2011) 07 GUJ CK 0006
High Courts05 Jul 2011Allowed
Mehulkumar Vishnubhai Barot and Others Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0005
Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
High Courts04 Jul 2011Dismissed
Gulam Mohammad Musabhai Vs Ujiben Mulabhai
Gujarat High Court · (2011) 07 GUJ CK 0141
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3), 29(1), 29(2)
High Courts04 Jul 2011Dismissed
Virmati Software and Telecommunication Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 200, 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Jul 2011Dismissed
Anilbhai Maganbhai Parmar Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 360, 360(4), 362, 482
High Courts04 Jul 2011Allowed
Special Land Acquisition Officer Vs Lilavatiben Kodar Ranchhod and Others
Gujarat High Court · (2011) 07 GUJ CK 0124
Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 6
High Courts04 Jul 2011Dismissed
Municipal Corporation of the Ahmedabad City Vs Shah Construction Co. Ltd.
Gujarat High Court · (2011) 07 GUJ CK 0123
High Courts04 Jul 2011Dismissed
Ambaben Vs Heirs of Decd. Raiben
Gujarat High Court · (2011) 3 DMC 151
Evidence Act, 1872 — Section 101, 114, 50Hindu Marriage Act, 1955 — Section 5, 7(1), 7(2)Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2
High Courts04 Jul 2011Dismissed
Patel Dineshkumar Rugnathbhai and Another Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0076
Atrocity Act — Section 3(1)(10)Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 114, 323, 324