CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court

COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 733 of 1,769

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts11 Jul 2011Dismissed

B.H. Somani - Registrar Vs State of Gujarat and Another

Gujarat High Court · (2011) 07 GUJ CK 0114

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 202, 311, 482Penal Code, 1860 (IPC) — Section 193, 194, 195, 196, 199
Read judgment
High Courts11 Jul 2011Allowed

Nagarji @ Nagji Dhulaji Thakor Vs State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0001

Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
Read judgment
High Courts08 Jul 2011Dismissed

Ahmedabad Municipal Corp. Vs Ashaben B. Kshtriya

Gujarat High Court · (2011) 07 GUJ CK 0092

Read judgment
High Courts08 Jul 2011Dismissed

Ajitbhai Chimanbhai Shah and Another Vs Sharmisthaben and Another

Gujarat High Court · (2011) 07 GUJ CK 0091

Read judgment
High Courts08 Jul 2011Allowed

Y.J. Bhatt Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 07 GUJ CK 0083

Read judgment
High Courts08 Jul 2011Dismissed

R.S. Rathor Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 07 GUJ CK 0081

Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 226(1), 226(2)
Read judgment
High Courts08 Jul 2011Allowed

Neptune Overseas Limited Vs Forward Markets Commission Ministry of Consumer Affairs and Others

Gujarat High Court · (2011) 07 GUJ CK 0063

Companies Act, 1956 — Section 77, 77(4)Constitution of India, 1950 — Article 226Forward Contracts (Regulation) Act, 1952 — Section 26, 4, 8(2), 8(3), 8(4)
Read judgment
High Courts08 Jul 2011Allowed

M. M. Suhanda Vs State of Gujarat and Another

Gujarat High Court · (2012) 1 GLH 489

Read judgment
High Courts08 Jul 2011Dismissed

LYKA Labs Ltd. Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 07 GUJ CK 0037

Bombay Land Revenue Code, 1879 — Section 150, 152, 153, 154, 165Bombay Land Revenue Rules, 1921 — Rule 108(6)Constitution of India, 1950 — Article 19(1), 300A
Read judgment
High Courts08 Jul 2011Allowed

Jitendra Prahladrai Modi Vs Shyamlal Belaram Bhatia

Gujarat High Court · (2011) 07 GUJ CK 0036

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 29(2)
Read judgment
High Courts08 Jul 2011Dismissed

New India Assurance Co Ltd. Vs Parvatiben Mohanbhai Sindhav

Gujarat High Court · (2011) 07 GUJ CK 0027

Motor Vehicles Act, 1939 — Section 96Motor Vehicles Act, 1988 — Section 170, 174
Read judgment
High Courts08 Jul 2011Allowed

Abdulbhai Samratbhai Sipahi and Others Vs The State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0024

Bombay Police Act, 1951 — Section 135, 135Penal Code, 1860 (IPC) — Section 302, 302, 34, 34
Read judgment
High Courts08 Jul 2011Dismissed

Bombay Mercantile Co-operative Bank Limited Vs Pravinaben Shanindra Kantawala and Others

Gujarat High Court · (2011) 07 GUJ CK 0023

Read judgment
High Courts08 Jul 2011Dismissed

Chimanlal G. Patel Vs Ganesh Park Coop HSG SOC Ltd. and Others

Gujarat High Court · (2011) 07 GUJ CK 0022

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3)Gujarat Co-operative Societies Act, 1961 — Section 167
Read judgment
High Courts08 Jul 2011

State of Gujarat Vs Koli Babubhai Virjibhai

Gujarat High Court · (2011) 3 GLH 277

Penal Code, 1860 (IPC) — Section 363, 366, 376(2)
Read judgment
High Courts07 Jul 2011Dismissed

Commissioner of Customs Vs Variety Lumbers P. Ltd.

Gujarat High Court · (2013) 19 GSTR 287

Customs Act, 1962 — Section 25Customs Tariff Act, 1975 — Section 3, 3(5), 5
Read judgment
High Courts07 Jul 2011Dismissed

Raguvir Synthetics Limited Vs Dahyabhai Ranchhodbhai

Gujarat High Court · (2011) 07 GUJ CK 0121

Constitution of India, 1950 — Article 227
Read judgment
High Courts07 Jul 2011Dismissed

Jivanlal Ramjibhai Parmar Vs Additional Chief Secretary

Gujarat High Court · (2011) 07 GUJ CK 0120

Read judgment
High Courts07 Jul 2011Dismissed

Nileshbhai Dahyabhai Patel Vs Sumanbhai Narayanbhai Patel

Gujarat High Court · (2011) 07 GUJ CK 0119

Constitution of India, 1950 — Article 136, 226, 227, 32Limitation Act, 1963 — Section 14
Read judgment
High Courts07 Jul 2011

Gujarat Industrial Development Cororation Vs Patel Bhagwanmbhai Bhimjibhai and Another

Gujarat High Court · (2011) 07 GUJ CK 0118

Read judgment
Previous1…731732733734735…1,769Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions