High Courts13 Jul 2011Allowed
Asstt. Commissioner of Income Tax Vs Shri Sunil J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0143
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 18A, 27(3), 34
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 732 of 1,769
High Courts13 Jul 2011Allowed
General Manager ONGC Ltd. Vs Special Land Acquisition Officer
Gujarat High Court · (2011) 07 GUJ CK 0142
Land Acquisition Act, 1894 — Section 35
High Courts13 Jul 2011Allowed
Bhrambhatt Mrugaxiben Anil Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0137
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts13 Jul 2011
Dilipbhai C. Nathvani Chairman Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0113
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(4), 11(5), 46, 50
High Courts13 Jul 2011Dismissed
Manoramaben Bachubhai Kanjiya Vs Vajiben Maganbhai and Another
Gujarat High Court · (2011) 07 GUJ CK 0111
High Courts13 Jul 2011Allowed
Asst. Commissioner of Income Tax Vs Shri Pradip J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0110
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 18A, 23B, 27(3), 34
High Courts13 Jul 2011
Anand Nagrik Co-operative Credit Society Ltd. Vs Siddhi Enterprise and Others
Gujarat High Court · (2011) 07 GUJ CK 0065
Constitution of India, 1950 — Article 226, 227
High Courts13 Jul 2011Allowed
Commissioner of Income Tax Vs Dilip J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0042
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3), 34
High Courts13 Jul 2011Allowed
Commissioner of Income Tax Vs Pradeep J. Kinariwala
Gujarat High Court · (2011) 07 GUJ CK 0019
Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3), 34
High Courts12 Jul 2011Allowed
Jai Narain Gupta Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts12 Jul 2011Allowed
Commissioner of Incomet Tax - IV Vs Santosh Starch Limited
Gujarat High Court · (2011) 07 GUJ CK 0104
Income Tax Act, 1961 — Section 268A
High Courts12 Jul 2011Allowed
Commissioner of Income Tax-II Vs Mamta Machinery Pvt. Ltd.
Gujarat High Court · (2011) 07 GUJ CK 0103
Income Tax Act, 1961 — Section 268A
High Courts12 Jul 2011Allowed
Rakeshbhai Zaverbhai Chavda @ Bob/Pappu Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0102
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts12 Jul 2011
Gurbachansing Karamsing Vs Shailakaur
Gujarat High Court · (2011) 07 GUJ CK 0078
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 28(1)Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111
High Courts12 Jul 2011Allowed
Commissioner of Income Tax - III Vs Parle International Ltd.
Gujarat High Court · (2011) 07 GUJ CK 0066
Income Tax Act, 1961 — Section 268A
High Courts12 Jul 2011Dismissed
Kalidas Natha Vaghari Vs Shankarbhai Nathabhai and Others
Gujarat High Court · (2011) 07 GUJ CK 0050
High Courts12 Jul 2011Allowed
Giri Chandrakantgiri Devgiri Vs Divisional Controller
Gujarat High Court · (2011) 07 GUJ CK 0049
High Courts12 Jul 2011Dismissed
Commissioner of Income Tax (TDS) Vs Krishak Bharati Co-Operative Ltd.
Gujarat High Court · (2012) 253 CTR 271 : (2012) 349 ITR 68
Income Tax Act, 1961 — Section 194C, 194C(1)University Grants Commission Act, 1956 — Section 3
High Courts11 Jul 2011Allowed
Ajmelbhai Bhikhabhai Parmar and Others Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0136
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 135, 302, 304, 323
High Courts11 Jul 2011Allowed
Patel Kacharabhai Ishvarlal Vs Spl. Laq Officer
Gujarat High Court · (2011) 07 GUJ CK 0135
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4