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Gujarat High Court judgments

35,376 judgments · page 731 of 1,769

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High Courts18 Jul 2011Dismissed

Balubhai Somabhai Machhi Vs State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0069

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 504
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High Courts18 Jul 2011Dismissed

State of Gujarat and Another Vs ASSO. Business Corporation

Gujarat High Court · (2011) 07 GUJ CK 0068

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High Courts18 Jul 2011Dismissed

P.B. Sikenis C/o. D.N. Sikenis Vs Union of India (UOI) and Another

Gujarat High Court · (2011) 07 GUJ CK 0067

Limitation Act, 1963 — Section 3
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High Courts18 Jul 2011Dismissed

Surekhaben Mohanbhai Dopa Vs Indian Oil Corp. Ltd. Transferee Company of IBP Company and Another

Gujarat High Court · (2011) 07 GUJ CK 0048

Civil Procedure Code, 1908 (CPC) — Section 96Petroleum Act, 1934 — Section 20
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High Courts15 Jul 2011Dismissed

Heirs of Decd. Thakor Vasram Akha - Menaben Vasrambhai and Others Vs Heirs of Decd. Mashaji Khemaji-Popatji Khemaji Koli and Others

Gujarat High Court · (2011) 07 GUJ CK 0101

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High Courts15 Jul 2011

Andhjan Vividhlaxi Talim Kendra Vs Pushpaben N. Chandalia and 3 Ors.

Gujarat High Court · (2011) 07 GUJ CK 0097

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
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High Courts15 Jul 2011Allowed

Keshubhai Mohanbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2011) 3 GLR 2548

Bombay Stamp Act, 1958 — Section 32(A), 32(A)(4), 33, 39, 39(1)Constitution of India, 1950 — Article 226
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High Courts15 Jul 2011Dismissed

State of Gujarat Vs Ketan Amrutlal Shah and Others

Gujarat High Court · (2011) 07 GUJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 114, 120(B), 406, 420, 465
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High Courts15 Jul 2011

Paschim Gujarat Vij Co. Ltd. Vs District Consumer Redressal Forum, Bhuj and Another

Gujarat High Court · (2011) 3 GLR 2286 : (2012) 1 RCR(Civil) 757 : (2012) 1 RCR(Civil) 757

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 15, 2(1)Electricity Act, 2003 — Section 126, 135, 153, 154, 42
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High Courts15 Jul 2011Dismissed

Gujarat State Self Finance P.T.C. - C.P. Ed and B. Ed. Colleges Vs State of Gujarat and Another

Gujarat High Court · (2011) 07 GUJ CK 0055

Constitution of India, 1950 — Article 226
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High Courts15 Jul 2011

K. S. Kewlani Vs State of Gujarat and Others

Gujarat High Court · (2011) 07 GUJ CK 0054

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High Courts15 Jul 2011Allowed

Pravin Kumar Natvarlal Devda Vs State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 316
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High Courts14 Jul 2011Dismissed

Dhimant Pravinchandra Shah Vs Sonal Dhimantbhai Shah and 2 Ors.

Gujarat High Court · (2011) 07 GUJ CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
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High Courts14 Jul 2011Dismissed

General Manager Vs Dinesh Ramshankar Trivedi and Another

Gujarat High Court · (2011) 07 GUJ CK 0028

Land Acquisition Act, 1894 — Section 34, 4, 4(1), 48Limitation Act, 1963 — Section 5
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High Courts14 Jul 2011Allowed

Ritesh Yadav Vs Union of India (UOI) and Another

Gujarat High Court · (2011) 3 GLR 2480

Constitution of India, 1950 — Article 14, 16(1)Railway Protection Force Act, 1957 — Section 2, 21, 3
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High Courts14 Jul 2011

Ishwari Vasdev Soni and Others Vs Board of Trustees of The Port of Kandla and Another

Gujarat High Court · (2011) 07 GUJ CK 0013

Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 4
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High Courts14 Jul 2011Allowed

Arjanbhai Bijalbhai Bhubhawa Vs The State of Gujarat

Gujarat High Court · (2011) 07 GUJ CK 0012

Bombay Police Act, 1951 — Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts14 Jul 2011Allowed

Jankarali Janjirali Rafai Fakir and Another Vs State of Gujarat and Another

Gujarat High Court · (2011) 07 GUJ CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 302, 498A
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High Courts13 Jul 2011Allowed

Dy. Commissioner of Income Tax (Asstt.) Vs Shri Dilip J. Kinariwala

Gujarat High Court · (2011) 07 GUJ CK 0145

Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3)
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High Courts13 Jul 2011Allowed

Asst. Commissioner of Income Tax Vs Dilip J. Kinariwala

Gujarat High Court · (2011) 07 GUJ CK 0144

Partnership Act, 1932 — Section 29(1)Wealth Tax Act, 1957 — Section 14(1), 27(3), 34
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