High Courts28 Jul 2011Dismissed
(The) Bhagyodaya Co-oerative Bank Limited Vs Natvarlal K Patel and Another
Gujarat High Court · (2011) 3 GLH 89
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 729 of 1,769
High Courts28 Jul 2011
Maharana Mills Rashtriya Kamdar Sangh Vs O. L. of Maharana Mills Ltd. and Others
Gujarat High Court · (2011) 167 CompCas 350 : (2011) 3 GLH 399
Companies (Court) Rules, 1959 — Rule 163, 168, 176, 272, 273Companies Act, 1956 — Section 391, 529, 529A, 530
High Courts28 Jul 2011Dismissed
Vijay Hathising Shah and Another Vs Gitaben Parshottamdas Mukhi L.R. of Chanchalben P. Mukhi and Others
Gujarat High Court · (2011) 3 GLH 449
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18, 115Constitution of India, 1950 — Article 12, 226, 227, 228
High Courts27 Jul 2011
Raj Mineral Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLH 257
Bombay Land Revenue Code, 1879 — Section 69, 69AConstitution of India, 1950 — Article 21, 226, 47, 48A, 51AMineral Concession Rules, 1960 — Rule 24A, 24B, 31
High Courts27 Jul 2011Dismissed
Mahendrabhai Chanabhai Kandoliya Vs Vakatar Bhagvanbhai Devabhai and Others
Gujarat High Court · (2011) 3 GLH 120
Gujarat Panchayats (Amendment) Act, 1993 — Section 57, 57(1), 57(3)Transfer of Property Act, 1882 — Section 52
High Courts26 Jul 2011
Thakkar Narendra @ Apo Ashokkumar and Anr Vs State Of Gujarat
Gujarat High Court · (2012) 1 GLR 328
Criminal Procedure Code, 1973 (CrPC) — Section 41(1)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts26 Jul 2011Dismissed
Gujarat Water Supply and Sewage Board and another Vs Mahavirsinh Balapbha Gohil
Gujarat High Court · (2011) 131 FLR 1005 : (2012) 2 LLJ 427
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F
High Courts26 Jul 2011Dismissed
Pratapbhai Hamirbhai Solanki Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0034
Arms Act, 1959 — Section 25(1)(b), 27Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 10
High Courts26 Jul 2011Allowed
National Education Society Vs District Primary Education Officer, Valsad and Others
Gujarat High Court · (2012) 1 GLR 172
Bombay Primary Education Rules, 1949 — Rule 106A(10)
High Courts25 Jul 2011Dismissed
Akhtar Hussain Ali Hasan Khan Vs Surat Municipal Corpn. and Another
Gujarat High Court · AIR 2012 Guj 42 : (2012) 3 BC 738 : (2012) 1 GLR 586
Post Office Act, 1898 — Section 3, 6
High Courts22 Jul 2011
Moonshine Films P. Ltd. Vs Rajesh Patil and Others
Gujarat High Court · (2013) 179 CompCas 245
High Courts22 Jul 2011
K.M. Guna Thilaka and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0090
Constitution of India, 1950 — Article 229
High Courts21 Jul 2011Allowed
Bharatbhai Raijibhai Chauhan Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0134
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts21 Jul 2011Allowed
Kiranbhai @ Karan Bachubhai Vaghri Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0062
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Jul 2011Allowed
Latika Maheshbhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0056
Constitution of India, 1950 — Article 226, 26Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts21 Jul 2011Allowed
Patel Chandrakantbhai Shankarbhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0021
Constitution of India, 1950 — Article 26Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts21 Jul 2011
Ravjibhai Kanjibhai Rathod Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0009
Penal Code, 1860 (IPC) — Section 302, 307, 504
High Courts20 Jul 2011
Bank of Baroda Vs H.D. Dhobi
Gujarat High Court · (2012) 1 GLR 408
Industrial Disputes Act, 1947 — Section 25(F)
High Courts20 Jul 2011Dismissed
IBP Co Ltd. Vs Bharat Mohanlal Trivedi and Others
Gujarat High Court · (2011) 07 GUJ CK 0139
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts20 Jul 2011Dismissed
Ramaji Bhavanji Chauhan and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0138