Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173Penal Code, 1860 (IPC) — Section 120B, 409, 465, 467, 468

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High Courts10 Aug 2011

Jimi Dasrath Patel Vs State of Gujarat and Another

Gujarat High Court · (2011) 08 GUJ CK 0047

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 366

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High Courts10 Aug 2011Dismissed

State of Gujarat Vs Bharatbhai Narubhai Macwana

Gujarat High Court · (2012) 1 GLR 534

Penal Code, 1860 (IPC) — Section 114, 302

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High Courts09 Aug 2011

Babubhai Rajabhai Chavd Vs State of Gujarat and Others

Gujarat High Court · (2011) 130 FLR 43 : (2011) 3 LLJ 803

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 323, 504, 507(2)

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High Courts09 Aug 2011

State Of Gujarat and Another Vs A. H. Gohel

Gujarat High Court · (2011) 08 GUJ CK 0052

Law Officers Rules — Rule 54, 55

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High Courts09 Aug 2011Allowed

Ramjibhai Ganeshbhai Tadvi Vs State of Gujarat

Gujarat High Court · (2011) 08 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(A), 8(C)

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High Courts09 Aug 2011Allowed

Messrs Add International, A Sole Proprietary Concern Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 08 GUJ CK 0007

Customs Act, 1962 — Section 112Foreign Exchange Management Act, 1999 — Section 10(6), 16(3), 6(1)

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High Courts09 Aug 2011Allowed

Royal Sundaram Alliance Insurance Company Ltd. Vs Ranjanben Rasikbhai Patel and 4 Ors.

Gujarat High Court · (2011) 08 GUJ CK 0003

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High Courts08 Aug 2011

C D Pachchigar College of Homeopathic Medicine Vs Chairman Centralised Admission Committee for Professional and Others

Gujarat High Court · (2011) 08 GUJ CK 0083

Constitution of India, 1950 — Article 14

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High Courts08 Aug 2011Dismissed

Sterling Lam Limited Vs OL of Wood Polymers Ltd. and Others

Gujarat High Court · (2011) 08 GUJ CK 0082

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High Courts08 Aug 2011Dismissed

Shangarba @ Navuba Dipuji Bharthaji through Poa Vs Fuliba Punjaji Legal Heir of and Others

Gujarat High Court · (2011) 08 GUJ CK 0075

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32, 32(2)

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High Courts08 Aug 2011Dismissed

Rameshbhai Ambalal Shah Vs State of Gujarat and Another

Gujarat High Court · (2011) 3 GLH 98

Bombay Land Revenue Code, 1879 — Section 211, 65Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9, 9(1)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 50(4), 50B, 63, 84(C)

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High Courts08 Aug 2011