High Courts17 Aug 2011
Imtiaz Abbasbhai Shaikh and Others Vs Weather Craft Ltd. and Others
Gujarat High Court · (2012) 133 FLR 1090 : (2011) 3 GLH 157 : (2012) 1 GLR 59 : (2012) 2 LLJ 391
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 726 of 1,769
High Courts16 Aug 2011Dismissed
Dhanji Nanji Budhabhatti and Others Vs Radhaben and Others
Gujarat High Court · (2011) 08 GUJ CK 0080
High Courts16 Aug 2011Allowed
Rajendra R. Sheth Deputy Engineer (O and M) Vs Matariya Textiles and Another
Gujarat High Court · (2011) 3 GLH 303 : (2011) 3 GLR 2447
Electricity Act, 2003 — Section 126, 126(2), 126(5), 126(6), 127
High Courts16 Aug 2011
Rupaben Sanjay Punjwani Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0050
Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 406, 420, 467
High Courts16 Aug 2011Allowed
Jayesh C. Dhangar, Deputy Engineer (O and M) Vs Chandravatiben Maheshbhai and Another
Gujarat High Court · (2011) 08 GUJ CK 0038
Electricity Act, 2003 — Section 126, 127, 135, 50
High Courts16 Aug 2011Dismissed
Pemji Nathu Vs State of Gujarat and 1 Another
Gujarat High Court · (2011) 08 GUJ CK 0024
Land Acquisition Act, 1894 — Section 12(2), 4, 6Limitation Act, 1963 — Section 11(1), 12, 12(1), 18, 18(2)
High Courts12 Aug 2011Dismissed
Mahendra Amratll Kayastha Vs State of Gujarat
Gujarat High Court · (2011) 08 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 159, 160, 3, 8Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts12 Aug 2011Dismissed
H.V. Acharya Vs State of Gujarat
Gujarat High Court · (2011) 08 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1947 — Section 4, 5(2)
High Courts12 Aug 2011
Ramiben Gulabbbhai Mahala Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0017
High Courts11 Aug 2011Dismissed
Samagra Gram Seva Samaj Mandal Karath Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0081
Gujarat Secondary Education Regulations, 1974 — Regulation 10(1), 9
High Courts11 Aug 2011
Anupbhai Jayantilal Modi and Others Vs Hinaben Anupbhai Modi and Another
Gujarat High Court · (2011) 08 GUJ CK 0069
Constitution of India, 1950 — Article 227
High Courts11 Aug 2011
Samandkhan Mecrakhan and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLH 762
Constitution of India, 1950 — Article 14, 19(1), 21, 226, 246(1)Criminal Procedure Code, 1973 (CrPC) — Section 102, 451Prevention of Cruelty to Animals Act, 1960 — Section 11(1), 12, 22, 25, 26
High Courts11 Aug 2011Dismissed
Patel Arunkumar Maganlal Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0057
Gujarat Agricultural Produce Markets Act, 1963 — Section 33(12), 48, 51
High Courts11 Aug 2011
Bhavnagar Municipal Corporation Vs Sunderben Chhanabhai Baraiya and others
Gujarat High Court · (2011) 131 FLR 870 : (2012) 1 LLJ 877
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 7(7)
High Courts11 Aug 2011Dismissed
Shri Ram Seva Mandal Kuni Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0041
Bombay Land Revenue Code, 1879 — Section 73A, 73AAGujarat Secondary and Higher Secondary Education Act, 1972 — Section 31Gujarat Secondary Education Regulations, 1974 — Regulation 9, 9(13)(1), 9(13)(2)
High Courts11 Aug 2011
Samagra Gram Seva Samaj Mandalkarath Vs State of Gujarat and Others
Gujarat High Court · (2011) 08 GUJ CK 0019
Gujarat Secondary Education Regulations, 1974 — Regulation 10(1), 9
High Courts11 Aug 2011Allowed
Sanjaybhai Shah and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 08 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 114, 323, 406, 420, 504
High Courts11 Aug 2011
Jayendrasinh Bhupatsinh Diama Vs State of Gujarat and Others
Gujarat High Court · (2012) 2 GLR 1096 : (2012) 1 GLR 124
Constitution of India, 1950 — Article 141, 226Gujarat Panchayats (Amendment) Act, 1993 — Section 104, 122, 144, 145, 200
High Courts10 Aug 2011Allowed
Employees Provident Fund Organization Vs Westend Time (P) Ltd
Gujarat High Court · (2012) 133 FLR 555 : (2012) 2 LLJ 145
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts10 Aug 2011
Rukshmaniben Hiralal Rajpopat Vs Rajkot Nagar Primary Education Committee
Gujarat High Court · (2011) 131 FLR 872 : (2012) 2 LLJ 404