High Courts20 Jul 2011Dismissed
Dashratbhai Naranbhai Tadvi and Others Vs Secretary and Another
Gujarat High Court · (2011) 07 GUJ CK 0082
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 730 of 1,769
High Courts20 Jul 2011Allowed
State of Gujarat and Others Vs Keshubhai B. Raval and Others
Gujarat High Court · (2011) 07 GUJ CK 0061
Constitution of India, 1950 — Article 14, 226, 32Industrial Disputes Act, 1947 — Section 25B
High Courts20 Jul 2011Dismissed
Panchabhai Mevabhai Desai Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Jul 2011Allowed
Yagnika Kiritbhai Patel Vs Talati cum Mantri
Gujarat High Court · (2011) 07 GUJ CK 0059
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11, 11(1), 11(4)Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts20 Jul 2011Allowed
State of Gujarat and another Vs Vilkubha Jilubha Takmaliya
Gujarat High Court · (2011) 131 FLR 868
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Jul 2011Dismissed
Sureshkumar Labhshankar Joshi Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313, 394(2)Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts20 Jul 2011Dismissed
Bhailalbhai Mahihjibhai Vs State of Gujarat and 3 Ors.
Gujarat High Court · (2011) 07 GUJ CK 0044
Constitution of India, 1950 — Article 14, 226
High Courts20 Jul 2011Dismissed
Manishkumar R. Patel Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0043
Constitution of India, 1950 — Article 14, 226
High Courts20 Jul 2011Dismissed
Daxaben Chandulal Acharya Vs State of Gujrat and Others
Gujarat High Court · (2011) 3 GLR 2737
Constitution of India, 1950 — Article 14, 226
High Courts20 Jul 2011Allowed
Mehulkumar Jashubhai Patel Vs Talati Cum Mantri
Gujarat High Court · (2011) 07 GUJ CK 0020
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11(6)Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts19 Jul 2011Dismissed
Yusuf Gulammoudin Mogal Vs State of Gujarat and Others
Gujarat High Court · (2011) 07 GUJ CK 0140
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84(C)Constitution of India, 1950 — Article 136, 226, 227
High Courts19 Jul 2011Allowed
Vasudev K. Thakkar Vs Chaudhary Saheb Taluka Development Officer and Another
Gujarat High Court · (2011) 07 GUJ CK 0064
Constitution of India, 1950 — Article 14, 226Gujarat Panchayats (Amendment) Act, 1993 — Section 97
High Courts19 Jul 2011Allowed
Patel Varshaben Khodabhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 07 GUJ CK 0057
Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts19 Jul 2011Dismissed
Raijibhai Dhiraji Damor Vs District Supply Officer and Others
Gujarat High Court · (2011) 07 GUJ CK 0046
High Courts19 Jul 2011
Shree Ayurved Vikas Mandal and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 07 GUJ CK 0002
Constitution of India, 1950 — Article 14, 19(1)(G)Indian Medicine Central Council Act, 1970 — Section 13A, 13C
High Courts18 Jul 2011Allowed
General Manager Vs Patel Bhikhabhai Somdas and Another
Gujarat High Court · (2011) 07 GUJ CK 0133
Land Acquisition Act, 1894 — Section 4, 6
High Courts18 Jul 2011Dismissed
General Manager (ADMN) and PIO O/O, C.G.M.T. and 1 Vs Vishal Singh B Jadeja and 1
Gujarat High Court · (2011) 07 GUJ CK 0132
High Courts18 Jul 2011Dismissed
Jayrajsingh Digvijaysingh Rana Vs State of Gujarat and 1 Another
Gujarat High Court · (2011) 07 GUJ CK 0130
Arms Act, 1959 — Section 25(1)(a)(b)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 120B, 149, 188, 201
High Courts18 Jul 2011Allowed
Mehmuda Vs State of Gujarat
Gujarat High Court · (2011) 07 GUJ CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 8
High Courts18 Jul 2011Dismissed
State of Gujarat Vs J.C. Patel and Another
Gujarat High Court · (2011) 07 GUJ CK 0100
Interest Act, 1978 — Section 3